High Courts14 Dec 1995Allowed
Dhirendra Nath Nath Vs Mahadev Nath and Others
Calcutta High Court · 100 CWN 146
Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 — Section 6
COURT ARCHIVE
Calcutta High Court judgments, 1995
427 judgments · page 2 of 22
High Courts11 Dec 1995
Sunirmal Roy Chowdhury Vs Life Insurance Corporation of India and Others
Calcutta High Court · (1996) 73 FLR 1436 : (1997) 3 LLJ 892
Life Insurance Corporation Act, 1956 — Section 11
High Courts11 Dec 1995
Bishnoi K.K. Vs Employees'' State Insurance Corporation
Calcutta High Court · (1995) 3 LLJ 865
Employees State Insurance Act, 1948 — Section 2(17)
High Courts11 Dec 1995
Smt. Sipra Majumdar Vs State of West Bengal and Others
Calcutta High Court · (1996) 2 CALLT 58 : 100 CWN 248
Motor Vehicles Act, 1988 — Section 51(3), 51(5)
High Courts10 Dec 1995Allowed
Hindusthan Lever Limited Vs Tata Oil Mills and Allied Companies Karmachari Union
Calcutta High Court · 101 CWN 256 : (1996) 73 FLR 1154 : (1997) 3 LLJ 685
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2
High Courts08 Dec 1995Allowed
Subrata Guha Sarkar and Others Vs Second Labour Court and Others
Calcutta High Court · 100 CWN 182 : (1996) 73 FLR 992 : (1996) 1 ILR (Cal) 114 : (1996) 2 LLJ 116
Industrial Disputes Act, 1947 — Section 11
High Courts08 Dec 1995
A.K. Saxena Vs Union of India (UOI)
Calcutta High Court · (1996) 2 ILR (Cal) 265
Constitution of India, 1950 — Article 14, 16, 21
High Courts08 Dec 1995
Ajit Kumar Biswas Vs State of West Bengal and others
Calcutta High Court · AIR 1996 Cal 166
West Bengal Secondary Education Act, 1950 — Section 28(2)
High Courts07 Dec 1995Dismissed
Sunderlal Jain Vs Union of India (UOI) and Others
Calcutta High Court · (1996) CriLJ 962
Constitution of India, 1950 — Article 21, 22, 226, 32Foreign Exchange Regulation Act, 1973 — Section 9(1)
High Courts07 Dec 1995Allowed
Dulal Ranjan Biswas Vs State of West Bengal
Calcutta High Court · (1996) 2 ILR (Cal) 111
Army Act, 1950 — Section 164(20)Constitution of India, 1950 — Article 136, 226Passports Act, 1967 — Section 10(3)
High Courts06 Dec 1995Dismissed
Sk. Abu Salam Sarkar Vs State of West Bengal and Others Sk. Jia Alam Vs The State of West Bengal and Others
Calcutta High Court · 100 CWN 876
High Courts06 Dec 1995
Lilabati Dutta Vs State of West Bengal
Calcutta High Court · 100 CWN 241 : (1997) 2 ILR (Cal) 215
Constitution of India, 1950 — Article 226West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 2, 2(1), 3, 3(2)
High Courts06 Dec 1995Allowed
Smt. Sarida Bibi Vs Amar Prasad Gagari and Others
Calcutta High Court · (1996) 3 LLJ 97
Workmens Compensation Act, 1923 — Section 4, 4A
High Courts06 Dec 1995Dismissed
Swapna Ghosh Vs Dilip Kumar Dey
Calcutta High Court · (1996) 1 ILR (Cal) 97
Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 — Section 19, 3(3A), 3(8), 4, 5
High Courts06 Dec 1995
Dipti Samaddar Vs Steel Authority of India Limited and Others
Calcutta High Court · 100 CWN 122
Constitution of India, 1950 — Article 16, 226
High Courts05 Dec 1995
Sohanlal Dugar Vs Dwarka Nath Jha, Chairman and others
Calcutta High Court · AIR 1996 Cal 279
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Dec 1995
Debashish Srimani and Another Vs Sm. Kamala Pal and Others
Calcutta High Court · (1996) CriLJ 972
High Courts05 Dec 1995Allowed
Sunil Kumar Basu and Others Vs Dr. Dwinjendra Nath Mitra and Others
Calcutta High Court · (1996) 1 CALLT 249 : (1997) 3 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34, 37, 38
High Courts04 Dec 1995Dismissed
Moynul Hoque Alias Moynul Hoque Chowdhury Vs The State of West Bengal and Others
Calcutta High Court · 100 CWN 108
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts30 Nov 1995Allowed
Sebabrata Bose Associates (P) Ltd. Vs State of West Bengal
Calcutta High Court · (1996) 1 ILR (Cal) 58
Constitution of India, 1950 — Article 14, 226