High Courts25 Sept 1992Allowed
Bajrangbali Engineering Co. Ltd. Vs Amar Nath Sircar and Others
Calcutta High Court · (1995) 83 CompCas 435
Companies Act, 1956 — Section 433
COURT ARCHIVE
Calcutta High Court judgments, 1992
436 judgments · page 4 of 22
High Courts25 Sept 1992Dismissed
In Re: Bijoy Kanungo
Calcutta High Court · (1993) 2 CALLT 201
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115
High Courts24 Sept 1992
Park Knives Pvt. Ltd. Vs Collector of Customs
Calcutta High Court · (1993) 66 ELT 156
Customs Act, 1962 — Section 108, 111, 112, 49
High Courts24 Sept 1992
People United for Better Living in Calcutta-Public and another Vs State of West Bengal and others
Calcutta High Court · AIR 1993 Cal 215 : 97 CWN 142
Constitution of India, 1950 — Article 226
High Courts24 Sept 1992Dismissed
Nripendra Kumar Bhattacharjee Registrar, High Court, Appellate Side, Calcutta Vs Ram Chandra Barik and Others
Calcutta High Court · 97 CWN 567
Constitution of India, 1950 — Article 229(2)Contempt of Courts Act, 1971 — Section 19
High Courts22 Sept 1992
Partha Talukdar Vs Mina Hardinge and others
Calcutta High Court · AIR 1993 Cal 118
Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 103, 108, 30, 74
High Courts22 Sept 1992Allowed
M.L. Upadhyaya Vs University of Calcutta
Calcutta High Court · (1993) 1 ILR (Cal) 262
Calcutta University Act, 1979 — Section 14, 15, 22, 3, 4
High Courts21 Sept 1992
Sushil Kumar Dalmia and Another Vs Monopolies and Restrictive Trade Practices Commission and Others
Calcutta High Court · (1993) 2 CALLT 320 : (1994) 79 CompCas 568
Constitution of India, 1950 — Article 226Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 55
High Courts21 Sept 1992
Commissioner of Income Tax Vs Anand and Co.
Calcutta High Court · (1994) 207 ITR 418
Income Tax Act, 1961 — Section 143(3), 147, 148, 254, 254(2)
High Courts18 Sept 1992Allowed
New India Rubber Works (P) Ltd. Vs Collector of Customs
Calcutta High Court · (1994) 72 ELT 840
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11, 111, 125Imports and Exports (Control) Act, 1947 — Section 3
High Courts18 Sept 1992
Commissioner of Income Tax Vs S.P. Jaiswal Estates (P.) Ltd.
Calcutta High Court · (1994) 120 CTR 417 : (1995) 214 ITR 448
Income Tax Act, 1961 — Section 32A, 37
High Courts18 Sept 1992Allowed
Sanjoy Kumar Panda Vs State of West Bengal and Others
Calcutta High Court · 97 CWN 314
Constitution of India, 1950 — Article 226
High Courts17 Sept 1992Dismissed
Sk. Amiruddin Ali alias Sk. Amiruddin Mondal Vs Smt. Kali Bala Bhunia
Calcutta High Court · (1993) 1 CALLT 121 : 97 CWN 495` : 97 CWN 495
Evidence Act, 1872 — Section 105, 111
High Courts17 Sept 1992
Indian Tube Company Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (1993) 203 ITR 54
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 214, 264
High Courts17 Sept 1992
In Re: Nisit Mohan Chatterjee
Calcutta High Court · (1993) 1 CALLT 338 : 97 CWN 636 : (1993) 1 ILR (Cal) 35
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4)
High Courts17 Sept 1992
CALCUTTA ELECTRIC SUPPLY CORPORATION (INDIA) LTD. Vs Income Tax OFFICER AND OTHERS.
Calcutta High Court · (1994) 207 ITR 892
High Courts17 Sept 1992Allowed
Dilip Roy Vs State of West Bengal and Another
Calcutta High Court · 97 CWN 82
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 167(5)(iii), 167(6), 397Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts16 Sept 1992Allowed
Ram Pher Jadav Vs The State
Calcutta High Court · 97 CWN 324
Criminal Procedure Code, 1973 (CrPC) — Section 162Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts16 Sept 1992
Commissioner of Income Tax Vs Simon-Carves Ltd.
Calcutta High Court · (1993) 202 ITR 858
Income Tax Act, 1961 — Section 263, 45, 52, 52(1), 52(2)
High Courts15 Sept 1992Allowed
In Re: Abhijit Dutta
Calcutta High Court · (1993) 2 LLJ 160
West Bengal Services Rules — Rule 24(1)