High Courts10 Feb 1992Dismissed
Jogendra Prasad Tiwari and Others Vs Food Corporation of India
Calcutta High Court · (1992) 1 CALLT 230
Constitution of India, 1950 — Article 14, 226, 309
COURT ARCHIVE
Calcutta High Court judgments, 1992
436 judgments · page 20 of 22
High Courts06 Feb 1992
Commissioner of Income Tax Vs Tribeni Tissues Ltd.
Calcutta High Court · (1994) 119 CTR 476 : (1994) 206 ITR 92 : (1994) 74 TAXMAN 26
Income Tax Act, 1961 — Section 32A, 43(1)
High Courts06 Feb 1992
Commissioner of Wealth Tax Vs Urmila Rungta
Calcutta High Court · (1992) 105 CTR 223 : (1994) 208 ITR 552
Wealth Tax Act, 1957 — Section 5(1)
High Courts06 Feb 1992
Commissioner of Income Tax Vs Universal Plast Ltd.
Calcutta High Court · (1992) 105 CTR 236 : (1992) 197 ITR 1 : (1993) 67 TAXMAN 472
Income Tax Act, 1961 — Section 28
High Courts06 Feb 1992
Jorawar Singh Baid Vs Asst. Commissioner of Income Tax and Others
Calcutta High Court · (1992) 198 ITR 47
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(5), 143, 143(1), 143(2)
High Courts06 Feb 1992
New India Glass Works (Cal) Pvt. Ltd. Vs Collector of C. Ex.
Calcutta High Court · (1992) 60 ELT 385
Central Excise (Valuation) Rules, 1975 — Rule 5Central Excises and Salt Act, 1944 — Section 4, 4(1)
High Courts06 Feb 1992
SMITH (INSPECTOR OF TAXES) Vs SCHOFIELD.
Calcutta High Court · (1994) 209 ITR 572
High Courts05 Feb 1992
COMMISSIONER OF WEALTH TAX Vs BROJOGOPAL CHOWDHURY.
Calcutta High Court · (1993) 111 CTR 254
High Courts05 Feb 1992
Indian Sweets and Others Vs State of West Bengal and Anr
Calcutta High Court · 96 CWN 983
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts05 Feb 1992
Kishorilal Dhandhania Vs Commissioner of Wealth Tax
Calcutta High Court · (1992) 197 ITR 595 : (1993) 66 TAXMAN 206
Income Tax Act, 1961 — Section 23Wealth Tax Act, 1957 — Rule 6Wealth Tax Rules, 1957 — Rule 1BB
High Courts05 Feb 1992
Mita Bose Vs Philips India Ltd. and Others
Calcutta High Court · (1992) 2 CALLT 41 : (1992) 1 CHN 250 : 96 CWN 792 : (1992) 65 FLR 526 : (1993) 3 LLJ 872 : (1992) 5 SLR 587
High Courts05 Feb 1992Allowed
Md. Golam Rasid Vs Dulal Majhi and Others
Calcutta High Court · 96 CWN 937
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 15(4)West Bengal Land Reforms Act, 1955 — Section 52A, 53A
High Courts05 Feb 1992Allowed
Variety Supply Agency Vs W.B. State Electricity Board and A.N.R.
Calcutta High Court · 96 CWN 814
Limitation Act, 1963 — Section 18, 19Presidency Small Cause Courts Act, 1882 — Section 38
High Courts04 Feb 1992Dismissed
The State of West Bengal Vs Sm. Muktakeshi Das and Others
Calcutta High Court · (1992) 1 CALLT 380
Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Estates Acquisition Act, 1953 — Section 5A, 5A(3)
High Courts04 Feb 1992
Deb Kumar Adak Vs State of West Bengal
Calcutta High Court · (1992) 1 CALLT 332
Bengal Excise Act, 1909 — Section 65(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 1992
Commissioner of Income Tax Vs Active Traders (P.) Ltd.
Calcutta High Court · (1993) 115 CTR 69 : (1995) 214 ITR 583 : (1993) 69 TAXMAN 281
Income Tax Act, 1961 — Section 143, 263
High Courts03 Feb 1992Dismissed
Bihar Coal Traders Vs Union of India and Others
Calcutta High Court · 96 CWN 911
Essential Commodities Act, 1955 — Section 7
High Courts31 Jan 1992
Rama Prasad Goenka Vs Commissioner of Wealth Tax
Calcutta High Court · (1992) 195 ITR 510 : (1993) 66 TAXMAN 78
Wealth Tax Act, 1957 — Section 27(1)
High Courts31 Jan 1992
Mohan Mukherjee and Bhupati Prasanna Guha Vs State and Another
Calcutta High Court · (1992) 1 CALLT 499
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167(5), 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts30 Jan 1992
National Insurance Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1995) 127 CTR 238 : (1995) 213 ITR 862 : (1994) 72 TAXMAN 161
Income Tax Act, 1961 — Section 139, 139(9), 140, 292, 292B