High Courts11 May 1992
COMMISSIONER OF INCOME TAX Vs PARK HOTEL PVT. LTD.
Calcutta High Court · (1993) 111 CTR 275
COURT ARCHIVE
Calcutta High Court judgments, 1992
436 judgments · page 14 of 22
High Courts07 May 1992Dismissed
Sunil Das and Sudhangsu Das Vs State of West Bengal
Calcutta High Court · 96 CWN 1060
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 20, 32, 32(1), 39, 8(1)
High Courts06 May 1992Dismissed
Calcutta Municipal Corporation and Ors Vs Dr. S. Wajid Ali and Anr
Calcutta High Court · 97 CWN 38
High Courts06 May 1992Allowed
The Union of India (UOI) Vs Lalit Kumar Mukherjee and Others
Calcutta High Court · (1992) 2 CALLT 213
Defence of India Act, 1939 — Section 19, 19(1)Defence of India Rules, 1962 — Rule 75A(2)Government of India Act, 1935 — Section 299
High Courts05 May 1992Allowed
Bhajahari Ghosh Vs State of West Bengal
Calcutta High Court · (1993) 1 ILR (Cal) 17
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts05 May 1992
The State Vs Sk. Saibul @ Saibul Islam and Another
Calcutta High Court · 97 CWN 90
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 354(3), 366(1)Evidence Act, 1872 — Section 113B, 14, 27, 32, 32(1)Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 411
High Courts04 May 1992Dismissed
Babu Seikh Vs Setbala Mondal and Another
Calcutta High Court · (1992) 2 CALLT 264
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts30 Apr 1992Dismissed
Bharat Coking Coal Limited Vs Chakraborty and Mondal
Calcutta High Court · (1993) 1 CALLT 148
Arbitration Act, 1940 — Section 30Evidence Act, 1872 — Section 1, 3
High Courts30 Apr 1992Allowed
The Board of Trustees for the Port of Calcutta and Others Vs Tarun Kumar Chowdhury and Others
Calcutta High Court · (1992) 2 CALLT 383 : 96 CWN 872
Constitution of India, 1950 — Article 226, 311(2)
High Courts30 Apr 1992Dismissed
State of West Bengal Vs Smt. Santi Ganguli
Calcutta High Court · (1992) 2 CALLT 55
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 27 Rule 2Land Acquisition Act, 1894 — Section 11, 23, 4
High Courts30 Apr 1992Allowed
Debasis Banerjee Vs State of West Bengal and Another
Calcutta High Court · (1993) 2 CALLT 170
Criminal Procedure Code, 1973 (CrPC) — Section 149, 310, 457Penal Code, 1860 (IPC) — Section 448
High Courts30 Apr 1992Allowed
Lee and Muihead (I) Pvt. Ltd. Vs The Board of Trustees for The Port of Calcutta and Others
Calcutta High Court · (1992) 2 CALLT 492
Constitution of India, 1950 — Article 14, 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 8, 9
High Courts30 Apr 1992Allowed
Samir Kumar Mukherjee Vs Calcutta Municipal Corporation
Calcutta High Court · (1992) 2 ILR (Cal) 20
High Courts30 Apr 1992Dismissed
North Brook Jute Mills Ltd. Vs Balai Chandra Paul
Calcutta High Court · 97 CWN 29
Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 2, 2(15), 2(16)(iii), 2(17), 2(17)(i)Factories Act, 1948 — Section 2(n)
High Courts29 Apr 1992Allowed
Sk. Abubakkar Vs Mst. Ohidunnessa Bibi
Calcutta High Court · (1992) CriLJ 2826
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 401General Clauses Act, 1897 — Section 6Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 3(2), 3(3), 4
High Courts28 Apr 1992Dismissed
New Horizons (Pvt.) Ltd. Vs Collector of Customs
Calcutta High Court · (1993) 63 ELT 32
High Courts27 Apr 1992
University of Calcutta and others Vs Sm. Gopa Chakraborty and another
Calcutta High Court · AIR 1993 Cal 1
Constitution of India, 1950 — Article 14, 226
High Courts27 Apr 1992Allowed
Bandana Bayan Vs State of West Bengal
Calcutta High Court · (1992) 2 ILR (Cal) 93
High Courts27 Apr 1992
Anjali Bhowmik Vs State of West Bengal
Calcutta High Court · (1992) 2 CALLT 297 : (1995) 1 ILR (Cal) 126 : (1992) 1 ILR (Cal) 570
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1)
High Courts27 Apr 1992
State of West Bengal Vs Biswanath Ghosh
Calcutta High Court · 97 CWN 199 : (1992) 2 ILR (Cal) 212