High Courts25 Jan 1988
Commissioner of Income Tax Vs Andhra Metal (P.) Ltd.
Calcutta High Court · (1988) 172 ITR 153
Finance (No. 2) Act, 1980 — Section 80MIncome Tax Act, 1961 — Section 80AA
COURT ARCHIVE
Calcutta High Court judgments, 1988
454 judgments · page 23 of 23
High Courts25 Jan 1988
Commissioner of Income Tax Vs Ramdutt Ramkissendass
Calcutta High Court · (1988) 172 ITR 142
Income Tax Act, 1961 — Section 36(1), 37(1)
High Courts21 Jan 1988
Biswanath Karfa and Another Vs Revenue Officer, Bharat Settlement Circle Camp and Others
Calcutta High Court · (1988) 01 CAL CK 0002
West Bengal Land Reforms Act, 1955 — Section 14T
High Courts20 Jan 1988
Ram Krishna Agarwalla Vs The Controller of Central Excise
Calcutta High Court · (1988) 2 CALLT 3 : (1989) 19 ECC 202 : (1988) 34 ELT 25
Central Excise Rules, 1944 — Rule 206(3)Customs Act, 1962 — Section 110, 110(2), 124
High Courts20 Jan 1988Dismissed
Ambika Traders Vs Union of India (UOI)
Calcutta High Court · (1992) 60 ELT 188
Central Excise Rules, 1944 — Rule 206(3)Central Excises and Salt Act, 1944 — Section 12, 9Constitution of India, 1950 — Article 226
High Courts20 Jan 1988
Ram Krishna Agarwal and Another Vs Collector of Customs and Others
Calcutta High Court · (1990) 30 ECR 261
High Courts18 Jan 1988Allowed
Tapan Kumar Mitra and Others Vs State of West Bengal and Others
Calcutta High Court · 92 CWN 897
High Courts18 Jan 1988
State of West Bengal Vs Mohon Ghosh
Calcutta High Court · (1989) CriLJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 409, 471
High Courts18 Jan 1988
Sitac Pvt. Ltd. Vs The Statesman Ltd.
Calcutta High Court · (1988) 2 CALLT 84 : 92 CWN 858
Specific Relief Act, 1963 — Section 14(3), 37, 9
High Courts15 Jan 1988Dismissed
Alliance Mills (Lessees) Pvt. Ltd. Vs India Cements Ltd. and Another
Calcutta High Court · AIR 1989 Cal 59
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Jan 1988
Anil Ruidas Vs The State
Calcutta High Court · (1988) CriLJ 1610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 326
High Courts13 Jan 1988
West End Caterers Private Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1989) 74 STC 270
Bengal Finance (Sales Tax) Act, 1941 — Section 26A(2)
High Courts13 Jan 1988Dismissed
Byomkesh Chandra Biswas Vs State of West Bengal
Calcutta High Court · (1988) 01 CAL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts12 Jan 1988Allowed
Swapan Dasgupta Vs Navin Chand Suchanti and Others
Calcutta High Court · (1988) 64 CompCas 562
Companies Act, 1956 — Section 2(26), 254, 255, 256, 257