High Courts04 Dec 1987
B.C. Sinha Alias Bimal Chandra Sinha Vs Union of India and Others
Calcutta High Court · 92 CWN 852
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12
COURT ARCHIVE
Calcutta High Court judgments, 1987
325 judgments · page 2 of 17
High Courts03 Dec 1987
Arabinda Das Vs State of West Bengal and Others
Calcutta High Court · 92 CWN 769 : (1988) 2 LLJ 464
Constitution of India, 1950 — Article 309
High Courts03 Dec 1987
Ajit Kumar Saha Vs State
Calcutta High Court · 92 CWN 688
Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 7, 7(1)(a)(ii)
High Courts03 Dec 1987
Prabhu Nath Tewari Vs Union of India and Others
Calcutta High Court · (1987) 12 CAL CK 0006
Constitution of India, 1950 — Article 311Railway Protection Force Act, 1957 — Section 9
High Courts03 Dec 1987
In Re: Sm. Sujata Sengupta
Calcutta High Court · (1987) 12 CAL CK 0005
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts02 Dec 1987Allowed
Ashok Chandra Rakshit (P) Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (1987) 12 CAL CK 0028
Constitution of India, 1950 — Article 14, 226, 265Essential Commodities Act, 1955 — Section 3Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21(5)
High Courts02 Dec 1987Dismissed
University of Calcutta and Others Vs Dr. Amiya Kumar Chakraborty
Calcutta High Court · AIR 1988 Cal 238
Calcutta University Act, 1966 — Section 4(19)Calcutta University Rules — Rule 7Constitution of India, 1950 — Article 226
High Courts01 Dec 1987
In Re: Sadhu Chowdhury
Calcutta High Court · 92 CWN 908
West Bengal Premises Tenancy Act, 1956 — Section 17(3)
High Courts30 Nov 1987Dismissed
Satyabrata Shome and Others Vs West Bengal Industrial Dev. Corpn. Ltd. and Others
Calcutta High Court · (1987) 11 CAL CK 0005
High Courts26 Nov 1987Dismissed
Anand Prakash Sexana Vs Union of India and Others
Calcutta High Court · 92 CWN 807
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 11A
High Courts26 Nov 1987Allowed
Kamal Kanti Mukherjee Vs Competent Authority and Others
Calcutta High Court · AIR 1988 Cal 307
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts24 Nov 1987
J.S. Atwal and Others (HUF) Vs Commissioner of Wealth Tax
Calcutta High Court · (1988) 68 CTR 10 : (1988) 172 ITR 585
Appellate Tribunal Rules, 1963 — Rule 11
High Courts24 Nov 1987
Chandmal Chopra Vs State of West Bengal and Others
Calcutta High Court · (1988) CriLJ 739
Constitution of India, 1950 — Article 226, 25, 26, 27, 28Criminal Procedure Code, 1973 (CrPC) — Section 95, 96Penal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 293
High Courts24 Nov 1987
J.S. Atwal Vs Commissioner of Wealth Tax
Calcutta High Court · (1988) 36 TAXMAN 346
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 84Wealth Tax Act, 1957 — Section 27(3)
High Courts20 Nov 1987
Sudhir Mondal Vs The State
Calcutta High Court · (1988) CriLJ 569
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Nov 1987Allowed
Ajit Kumar Maulik Vs Mukunda Lal Maulik and Others
Calcutta High Court · AIR 1988 Cal 196
Evidence Act, 1872 — Section 68, 90Succession Act, 1925 — Section 63
High Courts19 Nov 1987
Anantpur Textile Ltd. Vs Collector of Customs and Others
Calcutta High Court · (1988) 15 ECC 280 : (1988) 33 ELT 12
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 15, 15(1), 15(1)(a), 16, 2(24)
High Courts19 Nov 1987
Anantapur Textile Limited Vs Collector of Customs and Others
Calcutta High Court · (1988) 15 ECC 280 : (1988) 33 ELT 12
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 15, 15(1), 16, 2(24), 30
High Courts19 Nov 1987Allowed
Ashit Kumar Sarkar Vs Arun Kumar Sarkar and Others
Calcutta High Court · 92 CWN 681
Succession Act, 1925 — Section 372, 372(1), 376, 383