Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 15, 16, 18, 27, 4

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High Courts05 Feb 1987Allowed

Benoy Krishna Tewary and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 1987 Cal 190 : 91 CWN 1074

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts05 Feb 1987

Bharat Process and Mechanical Engineers Ltd. Assistants, Apprentices and Others Vs Bharat Process and Mechanical Engineers Ltd. and Others

Calcutta High Court · 91 CWN 897 : (1987) 2 LLJ 404

COMPANIES ACT, 1956 — Section 408Constitution of India, 1950 — Article 226

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High Courts05 Feb 1987Allowed

Narayani Ghosh Alias Naran Kali Ghosh and Others Vs Dulal Chandra Ghosh and Others

Calcutta High Court · 91 CWN 1039

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High Courts02 Feb 1987

COMMISSIONER OF INCOME TAX Vs BERTRAMS SCOTT LIMITED.

Calcutta High Court · (1987) 62 CTR 11 : (1987) 31 TAXMAN 444

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High Courts30 Jan 1987

Bharat Shivji Sethia and Another Vs State

Calcutta High Court · (1988) 15 ECC 197

Penal Code, 1860 (IPC) — Section 120B

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High Courts30 Jan 1987

M/s. Baranagar Service Station Vs Employees'' State Insurance Corporation

Calcutta High Court · 91 CWN 761

Factories Act, 1948 — Section 2, 2(12), 2(g)(1), 2(k), 2(k)(i)Transfer of Property Act, 1882 — Section 106

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High Courts29 Jan 1987

In Re: Jagabundhu Adhikari

Calcutta High Court · 92 CWN 910

Vidyasagar University Act, 1981 — Section 2

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High Courts28 Jan 1987Dismissed

Union of India (UOI) Vs S.H. Mumtazuddin and Others

Calcutta High Court · (1988) 16 ECC 152

Customs Act, 1962 — Section 105, 135

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High Courts22 Jan 1987

Mahal Chand Sikwal Vs State of West Bengal and Another

Calcutta High Court · (1987) CriLJ 1569

Penal Code, 1860 (IPC) — Section 403, 406

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High Courts21 Jan 1987Allowed

Mahadeb Mahato Vs District Inspector of Schools

Calcutta High Court · 91 CWN 1099

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High Courts19 Jan 1987Dismissed

Indian Oil Corporation Ltd. Vs Jeet Singh Paul

Calcutta High Court · (1987) 1 CALLT 52 : (1987) CALLT 52

Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12

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High Courts16 Jan 1987

National Insulated Cable Co. Ltd. Vs Collector of Customs and Others

Calcutta High Court · (1987) 12 ECC 407 : (1987) 28 ELT 248

Customs Act, 1962 — Section 17Customs Tariff Rules, 1975 — Rule 4

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High Courts14 Jan 1987Allowed

Bilaspur Spinning Mills Limited and Others Vs Assistant Registrar of Companies

Calcutta High Court · (1988) 63 CompCas 882 : 91 CWN 1027

Companies Act, 1956 — Section 162Criminal Procedure Code, 1973 (CrPC) — Section 205, 313, 313(2)

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High Courts13 Jan 1987

Mather and Platt (India) Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1987) 64 CTR 95 : (1987) 168 ITR 533 : (1987) 33 TAXMAN 183

Income Tax Act, 1961 — Section 37

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