High Courts03 Apr 1986
Laxmi Traders and Another Vs Assistant Collector of Customs and Others
Calcutta High Court · (1986) 9 ECR 129 : (1986) 25 ELT 678
Customs Act, 1962 — Section 11, 111, 112, 124Imports and Exports (Control) Act, 1947 — Section 3
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 16 of 22
High Courts02 Apr 1986
The Bank of Rajasthan Ltd. Vs S.K. Trading Co. and Others
Calcutta High Court · (1990) 1 CALLT 139
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107(2), 34
High Courts02 Apr 1986
The Bank of Rajasthan Ltd. Vs S.K. Trading Company and Others
Calcutta High Court · (1990) 1 CALLT 139
Civil Procedure Code, 1908 (CPC) — Section 107(2), 34, 34(1)
High Courts01 Apr 1986Allowed
Dipak Kumar Roy Vs Anjali Roy
Calcutta High Court · 90 CWN 1036
Hindu Marriage Act, 1955 — Section 10, 10(1)(h), 10(1))(b), 13, 2 8
High Courts01 Apr 1986Dismissed
Everett (I) Pvt. Ltd. Vs Assistant Collector of Customs United Liner Agency of India Pvt. Ltd. Vs Deputy Collector of Customs
Calcutta High Court · (1986) 9 ECC 131 : (1986) 24 ELT 469
Customs Act, 1962 — Section 116, 25Customs Tariff Act, 1975 — Section 3
High Courts31 Mar 1986Dismissed
Tarapada Bauri Vs State
Calcutta High Court · 91 CWN 561
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 103, 114(g), 14, 32, 6Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Mar 1986Partly Allowed
Savani Transport (Private) Ltd. Vs Gangadhar Ghosh
Calcutta High Court · AIR 1986 Cal 330 : 90 CWN 866
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Contract Act, 1872 — Section 73
High Courts27 Mar 1986
Sm. Pritikona Banerjee Vs Rabi Shankar Banerjee
Calcutta High Court · AIR 1987 Cal 269
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21A, 9
High Courts25 Mar 1986
East India Hotels Ltd. Vs Central Board of Direct Taxes and Others
Calcutta High Court · (1986) 57 CTR 238 : (1986) 161 ITR 227 : (1986) 29 TAXMAN 546
Income Tax Act, 1961 — Section 80J, 80J(3), 80J(6), 84, 84(3)
High Courts25 Mar 1986
TOLARAM JALAN and Others Vs COMMISSIONER OF WEALTH TAX.
Calcutta High Court · (1987) 59 CTR 41
Wealth Tax Act, 1957 — Section 5, 5(1)(viii)
High Courts25 Mar 1986Dismissed
Pannalal Shaw Vs Smt. Gita Ghosh
Calcutta High Court · 90 CWN 945
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 16, Order 22 Rule 10, Order 22 Rule 10(1), 146Transfer of Property Act, 1882 — Section 13, 2(c), 3, 6, 6(a)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(1)(i), 13(6), 17(3)
High Courts24 Mar 1986
Union of India and Others Vs Mozammil Haque and Others
Calcutta High Court · 90 CWN 911
Administrative Tribunals Act, 1985 — Section 14, 14(2), 28, 29, 29(1)Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
High Courts24 Mar 1986Dismissed
S.C. Sons (P) Ltd. Vs Sm. Brahma Devi Sharma and Others
Calcutta High Court · AIR 1986 Cal 437
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9, 104, 151Limitation Act, 1963 — Article 122, 3(2)
High Courts24 Mar 1986Dismissed
In Re: Atul Chandra Ghosh
Calcutta High Court · 90 CWN 711
West Bengal Restoration Of Alienated Land Act, 1973 — Section 4
High Courts24 Mar 1986
Subodh Mitra Vs Surja Prokash Srivastava and Others
Calcutta High Court · 90 CWN 898
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6D
High Courts24 Mar 1986
Chief Wild Life Warden Vs N.K. Joshi
Calcutta High Court · (1987) CriLJ 1506
Criminal Procedure Code, 1973 (CrPC) — Section 102, 203, 451, 452, 457Wild Life (Protection) Act, 1972 — Section 2, 40, 50, 51
High Courts21 Mar 1986Dismissed
Ramesh Chandra Bhattacharyya Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1987 Cal 111 : 90 CWN 904
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts21 Mar 1986Dismissed
Jyotish Samrat Pandit and Shri Ramesh Chandra Bhattacharyya Vs Corporation of Calcutta and Others
Calcutta High Court · 90 CWN 904
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts19 Mar 1986
Samijan Bewa Vs Revenue Officer, Lalgola
Calcutta High Court · 90 CWN 556
Constitution of India, 1950 — Article 14West Bengal Land Reforms Act, 1955 — Section 16, 18, 2(2), 50
High Courts19 Mar 1986Dismissed
Sadhan Ch. Samanta and Others Vs Jaladi Bala Dassi and Another
Calcutta High Court · 90 CWN 809
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 99Limitation Act, 1963 — Section 14, 5West Bengal Land Reforms Act, 1955 — Section 8