High Courts27 Nov 1984
Susanta Kr. Das Gupta and Others Vs The Managing Director, Durgapur Steel Plant and Others
Calcutta High Court · 89 CWN 781 : (1985) 2 LLJ 307
COURT ARCHIVE
Calcutta High Court judgments, 1984
387 judgments · page 3 of 20
High Courts27 Nov 1984Dismissed
Nimdhari Singh Vs State
Calcutta High Court · 89 CWN 128
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 428Penal Code, 1860 (IPC) — Section 302, 324, 76, 84
High Courts26 Nov 1984
Orient Paper Mills Limited Vs Commissioner of Income Tax (Central-I)
Calcutta High Court · (1986) 158 ITR 695 : (1985) 20 TAXMAN 482
Income Tax Act, 1961 — Section 80A, 80A(2), 80B, 80C, 80I
High Courts26 Nov 1984
Calcutta Discount Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 161 ITR 301
Income Tax Act, 1961 — Section 80AA, 80M
High Courts26 Nov 1984Allowed
Sunil Chandra Ghosh Vs Hemendra Kr. Deb
Calcutta High Court · AIR 1985 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 18Specific Relief Act, 1963 — Section 20, 20(2)
High Courts26 Nov 1984Dismissed
Girdharilal Soni Vs Sm. Maya Roy
Calcutta High Court · 89 CWN 973
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(ff), 13(1)(h), 17, 17(2)
High Courts23 Nov 1984Dismissed
Hindustan Motors Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1985 Cal 441 : 89 CWN 459
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 25West Bengal Motor Vehicles Tax Act, 1979 — Section 3
High Courts23 Nov 1984
Satyajit Dey and Others Vs Hindusthan Steelworks Construction Ltd. and Others
Calcutta High Court · 89 CWN 338
Constitution of India, 1950 — Article 14, 226
High Courts22 Nov 1984
National Insulated Cable Co. Ltd. Vs Union of India (UOI)
Calcutta High Court · (1985) 6 ECC 40 : (1985) 5 ECR 2436 : (1994) 69 ELT 465
Customs Act, 1962 — Section 12Customs Tariff Act, 1975 — Section 2
High Courts22 Nov 1984Dismissed
Bright Wire and Steel Industry Vs Union of India (UOI)
Calcutta High Court · AIR 1985 Cal 298
Arbitration Rules, 1940 — Rule 3
High Courts21 Nov 1984
Commissioner of Income Tax Vs Supreme Credit Corporation (P.) Ltd.
Calcutta High Court · (1987) 60 CTR 164 : (1986) 162 ITR 880
Income Tax Act, 1961 — Section 57, 80AA, 80B(5)
High Courts21 Nov 1984
Punjab Produce and Trading Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 158 ITR 524 : (1985) 21 TAXMAN 99
Income Tax Act, 1961 — Section 147, 70, 71, 72, 73
High Courts21 Nov 1984Dismissed
Dhirendra Nath Mukherjee Vs State of West Bengal
Calcutta High Court · AIR 1985 Cal 148 : (1984) 2 CHN 401 : 89 CWN 247
High Courts21 Nov 1984
COMMISSIONER OF INCOME TAX Vs CALCUTTA CREDIT CORPN. LTD.
Calcutta High Court · (1986) 58 CTR 230
Income Tax Act, 1961 — Section 256(1)
High Courts21 Nov 1984
Commissioner of Income Tax Vs M.B. Engineering Works (P.) Ltd.
Calcutta High Court · (1986) 57 CTR 307 : (1986) 158 ITR 509 : (1985) 22 TAXMAN 173
Income Tax Act, 1961 — Section 271(1), 68
High Courts21 Nov 1984
Commissioner of Income Tax Vs Calcutta Credit Corporation Ltd.
Calcutta High Court · (1986) 158 ITR 536 : (1985) 22 TAXMAN 331
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Income Tax Act, 1961 — Section 256(1)
High Courts20 Nov 1984Dismissed
Kajaria Exports Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1985 Cal 70 : 88 CWN 1087 : 88 CWN 1086
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts20 Nov 1984Dismissed
State of West Bengal Vs Khandu Bhunia and Others
Calcutta High Court · 89 CWN 214
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 354, 378, 378(3), 454Limitation Act, 1963 — Section 12, 5Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts19 Nov 1984
Shankarlal Agarwalla Vs State Bank of India and Another
Calcutta High Court · AIR 1987 Cal 29
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 182, 211
High Courts19 Nov 1984
Subir Roy and Another Vs S.K. Chattopadhyay and Others
Calcutta High Court · (1987) 64 CTR 191 : (1986) 158 ITR 472 : (1986) 29 TAXMAN 13
Income Tax Act, 1961 — Section 132, 132(1), 132(8)