High Courts16 Apr 1984Dismissed
Sreemati Tapati Naskar Vs Lakshmi Kanto Naskar
Calcutta High Court · 88 CWN 830
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 17 Rule 3(b), Order 9 Rule 13
COURT ARCHIVE
Calcutta High Court judgments, 1984
387 judgments · page 14 of 20
High Courts14 Apr 1984
Jayashree Textiles and Industries and Others Vs Collector of Central Excise
Calcutta High Court · 88 CWN 818 : (1985) 4 ECC 22 : (1985) 22 ELT 708
Central Excise Rules, 1944 — Rule 10, 10A, 173G, 173Q, 56A
High Courts12 Apr 1984Dismissed
Motipur Sugar Factory Ltd. and Another Vs Joint Secretary, Govt. of India, Ministry of Industry and Others
Calcutta High Court · AIR 1984 Cal 240 : (1986) 60 CompCas 955
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 18AA, 18AA(1)
High Courts12 Apr 1984Allowed
Mir Abdul Jalil Vs State of West Bengal
Calcutta High Court · AIR 1984 Cal 200 : 88 CWN 739
Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 70
High Courts12 Apr 1984Dismissed
Sm. Katyani Dutta Vs Mantu Shaw Alias Mantu Chandra Shaw
Calcutta High Court · 88 CWN 776
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Electricity Act, 1910 — Section 10(2), 12(2), 22Transfer of Property Act, 1882 — Section 108
High Courts11 Apr 1984Dismissed
B.K. Dutta Vs Sm. Nita Madan and Another
Calcutta High Court · AIR 1984 Cal 228
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts11 Apr 1984Dismissed
In Re: Hiralal Bandopadhyaya and Others
Calcutta High Court · 88 CWN 828
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 18, 18(1)
High Courts10 Apr 1984Dismissed
In Re: Janab Majibullah
Calcutta High Court · AIR 1984 Cal 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts10 Apr 1984Dismissed
In Re: Kailash Nath Roy
Calcutta High Court · AIR 1984 Cal 384 : 88 CWN 743
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts10 Apr 1984
State Trading Corporation of India Vs Tara Jewellers and Others
Calcutta High Court · AIR 1986 Cal 263
Civil Procedure Code, 1908 (CPC) — Section 34Sales of Goods Act, 1930 — Section 61
High Courts09 Apr 1984
Asit Baran Chaudhury and Another Vs Profulla Chandra Bose
Calcutta High Court · AIR 1984 Cal 366
High Courts09 Apr 1984Dismissed
24 Parganas Lawyers'' Clerks Association and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1986 Cal 205
Constitution of India, 1950 — Article 14, 19(1), 226, 43Registration (West Bengal Amendment) Act, 1981 — Section 5Registration Act, 1908 — Section 57, 80G
High Courts09 Apr 1984
Arabinda Guha Vs Giribala Debi and Others
Calcutta High Court · AIR 1984 Cal 203
Constitution of India, 1950 — Article 227West Bengal Acquisition and Settlement of Homdstead Land Act, 1969 — Section 13
High Courts09 Apr 1984Allowed
Vishnu Sugar Mills Ltd. Vs I.S.P. Trading Co.
Calcutta High Court · AIR 1984 Cal 246 : (1985) 1 CALLT 166 : (1985) 2 CompLJ 28 : 88 CWN 945
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Apr 1984Dismissed
Mohur Alies Mohan Lal Dey and Others Vs Sudhir Chandra Dey and Others
Calcutta High Court · 88 CWN 864
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts06 Apr 1984Allowed
Raj Kumar Banerjee Vs State of West Bengal
Calcutta High Court · AIR 1985 Cal 81
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23(1)West Bengal Land Development and Planning Act, 1948 — Section 4, 8, 8(1)
High Courts05 Apr 1984
Arun Sahu Vs Haridas Arora
Calcutta High Court · (1984) CriLJ 1028
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 2, 313, 378, 401Customs Act, 1962 — Section 111, 123, 133, 135, 138A
High Courts03 Apr 1984Allowed
Sunil Kumar Dutta Vs M/s. P.C. Chatterjee and Co.
Calcutta High Court · 88 CWN 702
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, 115
High Courts02 Apr 1984Allowed
Abhi Prosad Sen and Another Vs Puspa Doshi and Others
Calcutta High Court · AIR 1984 Cal 250
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 11
High Courts02 Apr 1984
Kanaklata Sinha Vs Nani Gopal Singha Burman and Others
Calcutta High Court · (1984) CriLJ 1534
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 34, 406, 467, 468, 471