High Courts10 Jun 1982Dismissed

U. Devadas Rao Vs Gobordhan Dutta

Calcutta High Court · 86 CWN 967

Civil Procedure Code, 1908 (CPC) — Section 151, 47West Bengal Premises Tenancy Act, 1956 — Section 12(3)(a), 13, 13(1)(a), 2(h)