High Courts08 Dec 1982Dismissed
Dalim Kumar Sain and Others Vs Sm. Nandarani Dassi and Another
Calcutta High Court · AIR 1983 Cal 196
Trusts Act, 1882 — Section 5, 6
COURT ARCHIVE
Calcutta High Court judgments, 1982
395 judgments · page 2 of 20
High Courts07 Dec 1982Dismissed
Trustees For The Improvement of Calcutta Vs Shyamal Ghosh
Calcutta High Court · (1982) 12 CAL CK 0031
Bengal Municipal Act, 1932 — Section 535Calcutta Improvement Act, 1911 — Section 156Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts07 Dec 1982
S.C. Majumdar Vs Commissioner of Income Tax
Calcutta High Court · (1983) 35 CTR 202 : (1983) 141 ITR 486 : (1983) 13 TAXMAN 184
Income Tax Act, 1961 — Section 23(1)
High Courts07 Dec 1982Allowed
Jiban Krishna Das Vs Monoranjan Bhattacharjee
Calcutta High Court · (1982) 12 CAL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Dec 1982
Iqbal Singh Atwal Vs Commissioner of Income Tax
Calcutta High Court · (1983) 34 CTR 179 : (1984) 147 ITR 599 : (1983) 13 TAXMAN 267
Income Tax Act, 1961 — Section 148
High Courts07 Dec 1982
Commissioner of Income Tax Vs Sri Hari Prosad Lohia
Calcutta High Court · (1983) 35 CTR 232 : (1983) 143 ITR 276 : (1983) 13 TAXMAN 349
Income Tax Act, 1961 — Section 143(3), 154, 246, 3(4)
High Courts06 Dec 1982
Commissioner of Income Tax Vs National and Grindlays Bank Limited
Calcutta High Court · (1983) 35 CTR 207 : (1984) 145 ITR 457
Income Tax Act, 1961 — Section 145, 40
High Courts06 Dec 1982
Hiralal Show and Others Vs State of West Bengal
Calcutta High Court · 87 CWN 358
Constitution of India, 1950 — Article 226, 227Essential Commodities (Special Provisions) Act, 1981 — Section 5Essential Commodities Act, 1955 — Section 3, 6A, 7
High Courts02 Dec 1982Allowed
Haripada Ghosh Vs Fektoo Bibi and Others
Calcutta High Court · (1982) 12 CAL CK 0008
Limitation Act, 1963 — Section 6, 7, 8
High Courts30 Nov 1982
Debpara Tea Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 143 ITR 947
High Courts30 Nov 1982Dismissed
Sachindra Kumar Ghosh Vs Prativa Devi
Calcutta High Court · (1982) 11 CAL CK 0001
West Bengal Premises Tenancy Act, 1956 — Section 13(1)(h)
High Courts29 Nov 1982
Commissioner of Income Tax Vs Tapang Light Foundry and Co.
Calcutta High Court · (1984) 147 ITR 581
Income Tax Act, 1961 — Section 184
High Courts29 Nov 1982
Susanta Kumar Adhikary and Others Vs The State of West Bengal
Calcutta High Court · (1983) CriLJ 772 : 87 CWN 287
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Customs Act, 1962 — Section 10, 104, 11, 111, 115
High Courts26 Nov 1982
University of Calcutta Vs Sm. Sweety Agarwal and Others
Calcutta High Court · AIR 1983 Cal 427
Constitution of India, 1950 — Article 14West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973 — Section 6(1), 7(1), 7(4)
High Courts15 Oct 1982
Molins of India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 35 CTR 254 : (1983) 144 ITR 317
Companies (Profits) Surtax Act, 1964 — Section 15Income Tax Act, 1961 — Section 109, 37, 40
High Courts15 Oct 1982Dismissed
Foods, Fats and Fertilizers Ltd. Vs Sm. Chand Rani Gambhir and Another
Calcutta High Court · AIR 1983 Cal 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26
High Courts15 Oct 1982
Mangal Chouhan Vs The State
Calcutta High Court · (1983) CriLJ 279
Criminal Procedure Code, 1973 (CrPC) — Section 165, 401, 482Essential Commodities Act, 1955 — Section 10APenal Code, 1860 (IPC) — Section 120B, 407, 411, 414
High Courts14 Oct 1982
Somnath Bose Vs Manasendra Nath Bose and Others
Calcutta High Court · AIR 1983 Cal 265
Partition Act, 1893 — Section 2, 3
High Courts14 Oct 1982Dismissed
Sm. Usha Bera and Others Vs Sundhansu Nath Ganguly
Calcutta High Court · (1982) 10 CAL CK 0001
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 3, 52
High Courts13 Oct 1982
Dhirendra Nath Ghosh and Others Vs Debasis Mustafi and Others
Calcutta High Court · (1982) 10 CAL CK 0016