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Calcutta High Court judgments, 1970

340 judgments · page 6 of 17

High Courts21 Aug 1970Dismissed

Kandru Majhi Vs Budheswar Majhi

Calcutta High Court · (1972) 2 ILR (Cal) 618

Conduct of Elections Rules, 1961 — Rule 86, 90Constitution of India, 1950 — Article 356(1)Evidence Act, 1872 — Section 114, 133, 17, 18, 21
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High Courts19 Aug 1970

Dukhu Shyam Khamrui Vs State

Calcutta High Court · (1971) 1 ILR (Cal) 93

Criminal Procedure Code, 1898 (CrPC) — Section 173, 207A, 333, 342, 354A(5)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 304
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High Courts07 Aug 1970Dismissed

Mohanlal Gupta Vs Achhulal Saha

Calcutta High Court · 75 CWN 228 : (1971) 1 ILR (Cal) 201

Estates Acquisition Rules — Rule 7, 7(1), 7(2)West Bengal Estates Acquisition Act, 1953 — Section 10, 10(2), 10(3)
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