High Courts27 Jun 1968
Samir Kar Vs State of West Bengal
Calcutta High Court · (1969) 2 ILR (Cal) 240
Preventive Detention Act, 1950 — Section 3(2)
COURT ARCHIVE
Calcutta High Court judgments, 1968
307 judgments · page 7 of 16
High Courts26 Jun 1968
Sourendra Nath Dutt Vs Commercial Tax Officer and Others
Calcutta High Court · 72 CWN 844
Constitution of India, 1950 — Article 226
High Courts26 Jun 1968Dismissed
Kalyanmal Agarwalla Vs District Magistrate, Midnapore and Others
Calcutta High Court · AIR 1970 Cal 12 : (1970) CriLJ 32 : (1968) 2 ILR (Cal) 327
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1), 22Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 Jun 1968Dismissed
Mrityunjay Chattopadhyay Vs Biseswar Koer
Calcutta High Court · 72 CWN 796
Bengal Tenancy Act, 1885 — Section 182
High Courts25 Jun 1968
Chirajit Pal Vs West Bengal Khadi and Village Industries Board and Another
Calcutta High Court · AIR 1969 Cal 152 : (1969) 2 ILR (Cal) 411
West Bengal Khadi and Village Industries Board Act, 1959 — Section 33(2), 33(3)West Bengal Khadi and Village Industries Regulations, 1961 — Section 9
High Courts21 Jun 1968
Anil Kumar Mitra Vs Commissioners for Port of and Others
Calcutta High Court · 73 CWN 153 : (1969) 2 LLJ 232
Penal Code, 1860 (IPC) — Section 147, 323
High Courts21 Jun 1968
Commissioner of Income Tax Vs Calcutta Landing and Shipping Co. Ltd.
Calcutta High Court · AIR 1969 Cal 171 : (1970) 77 ITR 575
Income Tax Act, 1922 — Section 10(2)
High Courts20 Jun 1968
Mukundalal Agarwalla and Others Vs C.C.S. and Others
Calcutta High Court · 74 CWN 416
Constitution of India, 1950 — Article 19(6), 226Essential Commodities Act, 1955 — Section 11, 14, 3, 3(1), 5
High Courts19 Jun 1968
Abdul Gani Vs Md. Israil and Others
Calcutta High Court · AIR 1968 Cal 554 : 73 CWN 61
Transfer of Property Act, 1882 — Section 106, 111West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(6)
High Courts19 Jun 1968Dismissed
Punam Chand Daga Vs Subhakaran Dassani
Calcutta High Court · AIR 1969 Cal 547
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4Constitution of India, 1950 — Article 133(1)
High Courts19 Jun 1968Dismissed
Rahini Roy Vs Jethmull Bhojraj and Another
Calcutta High Court · AIR 1969 Cal 218
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 4
High Courts18 Jun 1968
Budge Budge Investment Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1969) 73 ITR 772
Income Tax Act, 1922 — Section 24(1)
High Courts18 Jun 1968
Commissioner of Income Tax Vs Chowringhee Sales Bureau Private Ltd.
Calcutta High Court · (1969) 1 ILR (Cal) 234 : (1968) 22 STC 527
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 217, 218
High Courts18 Jun 1968
COMMISSIONER OF Income Tax WEST BENGAL Vs CHOWRINGHEE SALES BUREAU P. LTD.
Calcutta High Court · (1969) 71 ITR 131
Bengal Finance (Sales Tax) Act, 1941 — Section 2(c), 2(h)Contract Act, 1872 — Section 217, 218Income Tax Act, 1922 — Section 66(1)
High Courts18 Jun 1968
Birendra Nath Bose and Another Vs Corpn. of Calcutta and Others
Calcutta High Court · 73 CWN 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, 115, 151, 47
High Courts17 Jun 1968
Karsandas Khimji Popat Vs C.B.F. Saunders
Calcutta High Court · (1969) 1 ILR (Cal) 230
Calcutta Thika Tenancy Stay of Proceedings (Temporary Provisions) Act, 1968 — Section 3Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jun 1968
Commissioner of Wealth Tax Vs Rajendra Singh Singhi
Calcutta High Court · (1969) 72 ITR 245
High Courts13 Jun 1968
Maharanidhirani Kamsundari Vs Lakshmi Kanta Jha
Calcutta High Court · (1971) 1 ILR (Cal) 410
Evidence Act, 1872 — Section 106Succession Act, 1925 — Section 282, 301, 302, 307, 308
High Courts13 Jun 1968
Indra Mohan Kapur Vs Commissioner, Corporation of Calcutta
Calcutta High Court · (1969) 1 ILR (Cal) 225
Calcutta Municipal Act, 1951 — Section 391, 414, 414(3)Limitation Act, 1963 — Section 5
High Courts13 Jun 1968Dismissed
Calcutta National Bank Ltd. (In Liquidation) Vs Rangaroon Tea Co. Ltd. and Others
Calcutta High Court · AIR 1969 Cal 578
Companies Act, 1913 — Section 100Defence of India Rules, 1939 — Rule 94A(1), 94A(10), 94A(2), 94A(7), 94A(9)Transfer of Property Act, 1882 — Section 100, 58