High Courts27 Jan 1960Dismissed
Niranjan Agarwalla Vs Union of India (UOI)
Calcutta High Court · AIR 1960 Cal 391 : (1960) 1 CALLT 317 : 64 CWN 502 : (1961) 1 ILR (Cal) 261
Civil Procedure Code, 1908 (CPC) — Section 20, 80
COURT ARCHIVE
Calcutta High Court judgments, 1960
359 judgments · page 17 of 18
High Courts27 Jan 1960
Kamal Dhari Pandey Vs The State
Calcutta High Court · (1961) 2 ILR (Cal) 170
Public Gambling Act, 1867 — Section 1, 4, 5, 6
High Courts27 Jan 1960
The Imperial Tobacco Company of India Ltd. Vs Commercial Tax Officer, Bhowanipore Charge
Calcutta High Court · (1961) 1 ILR (Cal) 251
Bengal Finance (Sales Tax) Act, 1941 — Section 23, 24(A), 4, 5, 5(2)West Bengal Sales Tax Rules, 1995 — Rule 3
High Courts25 Jan 1960
Katras Jharia Coal Co. Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1960 Cal 646 : 66 CWN 304
Constitution of India, 1950 — Article 31, 31A, 31A(1)West Bengal Estates Acquisition Act, 1953 — Section 2, 28, 29, 4, 5
High Courts22 Jan 1960Dismissed
Rai Mohan Choudhury Vs S.K. Dutta Gupta and Another
Calcutta High Court · 64 CWN 603
West Bengal Premises Tenancy Act, 1956 — Section 16(2), 16(3)
High Courts22 Jan 1960
COMMISSIONER OF AGRICULTURAL Income Tax, WEST BENGAL Vs ANNAPURNA FARMING AND FISHERIES LTD.
Calcutta High Court · 64 CWN 702 : (1961) 1 ILR (Cal) 155 : (1962) 44 ITR 640
Bengal Agricultural Income Tax Act, 1944 — Section 7(9)
High Courts22 Jan 1960Allowed
Nalini Kanto Bhattacharjee Vs Mohan Chand Biswas
Calcutta High Court · AIR 1960 Cal 477 : 64 CWN 422 : (1961) 1 ILR (Cal) 233
Bengal Money Lenders Act, 1940 — Section 34, 34(1)Bengal Money Lenders Rules, 1940 — Rule 24(1)Limitation Act, 1908 — Article 181
High Courts22 Jan 1960
Shree Shew Sakti Oil Mills Ltd. Vs Judge, Second Industrial Tribunal and Others
Calcutta High Court · AIR 1961 Cal 227 : (1961) 1 CALLT 63 : 65 CWN 478 : (1961) 2 FLR 407 : (1961) 2 LLJ 36
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 22Industrial Disputes Act, 1947 — Section 33B
High Courts22 Jan 1960
Matuk Lal Sao and Others Vs Smt. Drawpati Devi
Calcutta High Court · AIR 1961 Cal 103 : 64 CWN 528
Arbitration Act, 1940 — Section 16, 17, 30, 39(1)
High Courts22 Jan 1960Allowed
Matuk Lal Sao Vs Drawpati Devi
Calcutta High Court · (1961) 1 ILR (Cal) 222
Arbitration Act, 1940 — Section 17, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1960Allowed
Sushila Bala Dasi and Others Vs Bibhuti Bhusan Pandit and Others
Calcutta High Court · AIR 1961 Cal 180 : (1961) 1 ILR (Cal) 219
High Courts21 Jan 1960Allowed
Karuna Sindhu Dhar and Another Vs Panna Lal Paramanik and Another
Calcutta High Court · 65 CWN 802
Land Acquisition Act, 1894 — Section 18, 20, 21, 30
High Courts21 Jan 1960
Burn and Company Ltd. Vs The Second Labour Court of West Bengal
Calcutta High Court · (1961) 1 ILR (Cal) 145
Industrial Disputes Act, 1947 — Section 33
High Courts21 Jan 1960Allowed
Suresh Chandra Banerjee and Another Vs United Bank of India Ltd. and Another
Calcutta High Court · AIR 1961 Cal 534 : (1961) 1 CALLT 457 : 65 CWN 535 : (1961) 1 ILR (Cal) 631
Calcutta High Court Civil Rules, 1935 — Rule 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 48 Rule 3, Order 9 Rule 13, 121, 122
High Courts21 Jan 1960
Abbas Ali Vs The Commissioners of Titaghar Municipality
Calcutta High Court · (1961) 1 ILR (Cal) 337
Bengal Municipal Act, 1932 — Section 23, 23(2), 529A
High Courts20 Jan 1960
Ram Charitar Singh and Another Vs Nagendra Chandra Sett and Another
Calcutta High Court · AIR 1960 Cal 574 : 64 CWN 223 : (1961) 1 ILR (Cal) 334
Limitation Act, 1908 — Section 5
High Courts20 Jan 1960Allowed
Govinda Chandra Nityagopal Shaha Vs Union of India (UOI)
Calcutta High Court · AIR 1960 Cal 571
Railways Act, 1890 — Section 77
High Courts19 Jan 1960Allowed
Commissioners for the Port of Calcutta Vs Mst. Kaniz Fatema
Calcutta High Court · AIR 1961 Cal 310 : (1960) 1 FLR 343 : (1961) 1 ILR (Cal) 135 : (1960) 2 LLJ 334
Workmens Compensation Act, 1923 — Section 3(1)
High Courts18 Jan 1960Allowed
Ananta Kumar Saha Vs Charu Chandra Mukherjee
Calcutta High Court · (1961) 1 ILR (Cal) 208
High Courts15 Jan 1960
Patubala Dasi Vs Land Acquisition Collector of Burdwan and Others
Calcutta High Court · 65 CWN 1038
Land Acquisition Act, 1894 — Section 12, 18