High Courts10 Aug 1959Dismissed
British Bank of Middle East Vs Almal Brothers
Calcutta High Court · 66 CWN 285
Negotiable Instruments Act, 1881 (NI) — Section 131, 46, 47, 9
COURT ARCHIVE
Calcutta High Court judgments, 1959
276 judgments · page 6 of 14
High Courts07 Aug 1959
A.K. Raha (Engineers) Ltd. Vs State of Punjab
Calcutta High Court · AIR 1961 Cal 166
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 6 Rule 2, 20, 80
High Courts06 Aug 1959Allowed
Bhaskar Mukherjee and Another Vs Nilmoni Nath
Calcutta High Court · AIR 1962 Cal 285
High Courts06 Aug 1959Dismissed
Kasiswar Mitra Vs Additional District Magistrate 24, parganas and Others
Calcutta High Court · 63 CWN 969
Representation of the People Act, 1951 — Section 73
High Courts05 Aug 1959Dismissed
Surpat Singh and Others Vs State of West Bengal and Others
Calcutta High Court · 63 CWN 751
Constitution of India, 1950 — Article 14, 19, 31, 31(2), 31ATransfer of Property Act, 1882 — Section 73(2)West Bengal Premises Tenancy Act, 1956 — Section 40
High Courts04 Aug 1959Allowed
Tarini Kumar Panday Vs The State
Calcutta High Court · AIR 1960 Cal 318
Constitution of India, 1950 — Article 20, 20(3)Evidence Act, 1872 — Section 47
High Courts04 Aug 1959
Tarini Kumar Pandey Vs The State
Calcutta High Court · AIR 1960 Cal 318
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 420, 466
High Courts03 Aug 1959
Jhumarmull Sethia Vs Champalal Bothra
Calcutta High Court · AIR 1960 Cal 61 : 63 CWN 832
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 6 Rule 17, Order 9 Rule 13
High Courts31 Jul 1959
Suwalal Jain Vs Clive Mills Co. Ltd.
Calcutta High Court · AIR 1960 Cal 90
Arbitration Act, 1940 — Section 13, 2Contract Act, 1872 — Section 23Forward Contracts (Regulation) Act, 1952 — Section 17, 2
High Courts31 Jul 1959Dismissed
Gobinda Prosad Dawn and Another Vs Rajani Kanta Dawn and Another
Calcutta High Court · AIR 1960 Cal 512 : 63 CWN 981
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts30 Jul 1959
Jahar Lal Chandra and Others Vs State of West Bengal and Another
Calcutta High Court · AIR 1960 Cal 58 : (1960) CriLJ 59
Criminal Procedure Code, 1898 (CrPC) — Section 435, 435(1), 436
High Courts30 Jul 1959Dismissed
Juggilal Kamlapat Vs Sew Chand Bagree
Calcutta High Court · AIR 1960 Cal 463
Partnership Act, 1932 — Section 45(1)
High Courts30 Jul 1959Dismissed
K.C. Das and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1960 Cal 408 : (1960) 2 LLJ 505
Industrial Disputes Act, 1947 — Section 2
High Courts28 Jul 1959
Bhusan Jana and Another Vs Bhuban Chandra Bera
Calcutta High Court · AIR 1959 Cal 758 : 63 CWN 905
West Bengal Bargadars Act, 1950 — Section 12(1), 19(2), 2, 6(2)West Bengal Bargadars Rules, 1950 — Rule 8(1)
High Courts28 Jul 1959
Gobind Ram Tilokchand Vs Union of India (UOI)
Calcutta High Court · AIR 1960 Cal 400
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31, 15(2)
High Courts27 Jul 1959
In Re: Girish Bank Ltd. (in Liquidation)
Calcutta High Court · AIR 1959 Cal 762
Companies Act, 1913 — Section 167, 178(1), 228, 229Companies Act, 1956 — Section 456, 528, 529
High Courts27 Jul 1959
Dhirendra Nath Hazra Vs Collector of Excise and Others
Calcutta High Court · 63 CWN 857
Bengal Excise Act, 1909 — Section 8
High Courts23 Jul 1959Dismissed
Jatindra Nath Set Vs Jadavpur University and Others
Calcutta High Court · AIR 1960 Cal 120 : 63 CWN 915 : 63 CWN 914
Constitution of India, 1950 — Article 13, 19(1), 31, 31(2A)Jadavpur University Act, 1955 — Section 1, 12, 2, 4
High Courts22 Jul 1959
Sm. Jyotirmoyee Bose Vs Birendra Nath Prodhan and Others
Calcutta High Court · AIR 1960 Cal 263 : (1960) CriLJ 468
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(6), 256, 257
High Courts22 Jul 1959Dismissed
Bengal Tent Factories Ltd and . Another Vs Amiya Prova Das Gupta and Ors
Calcutta High Court · 64 CWN 342