CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1959

COURT ARCHIVE

Calcutta High Court judgments, 1959

276 judgments · page 2 of 14

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts09 Dec 1959

Wahad Baksh Seikh Vs Hadisa Bibi

Calcutta High Court · AIR 1960 Cal 303 : 64 CWN 511

Criminal Procedure Code, 1898 (CrPC) — Section 488
Read judgment
High Courts09 Dec 1959

HAJI HAMED HAJI ABDULLA Vs COMMISSIONER OF Income Tax, CALCUTTA.

Calcutta High Court · (1961) 43 ITR 599

Income Tax Act, 1961 — Section 4(3)(vii)
Read judgment
High Courts07 Dec 1959

Dalchand Kothari Vs State of West Bengal

Calcutta High Court · (1961) 1 ILR (Cal) 10

Transfer of Property Act, 1882 — Section 106
Read judgment
High Courts04 Dec 1959Allowed

Jamaitrai Bishansarup Vs Rai Bahadur Motilal Chamaria

Calcutta High Court · AIR 1960 Cal 536 : (1961) 1 ILR (Cal) 6

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
Read judgment
High Courts04 Dec 1959

Sri Iswar Radha Kanta Jew Thakur and Others Vs Gopinath Das and Others

Calcutta High Court · AIR 1960 Cal 741

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
Read judgment
High Courts02 Dec 1959

Commissioner of Agricultural Income Tax, West Bengal Vs Nuddea Farms Ltd.

Calcutta High Court · (1961) 1 ILR (Cal) 1

Bengal Agricultural Income Tax Act, 1944 — Section 26, 26(1), 26(2), 3, 5Income Tax Act, 1961 — Section 24, 24(7), 26, 34
Read judgment
High Courts02 Dec 1959Dismissed

Cooch Behar Commercial Company Vs Union of India (UOI)

Calcutta High Court · AIR 1960 Cal 455

Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
Read judgment
High Courts02 Dec 1959Dismissed

Protap Properties Private Ltd. Vs State of West Bengal and Others

Calcutta High Court · AIR 1960 Cal 296

Constitution of India, 1950 — Article 245West Bengal Cinemas (Regulation of Public Exhibition) Rules, 1956 — Rule 19, 6West Bengal Cinemas (Regulation) Act, 1954 — Section 4, 5, 9, 9(2)
Read judgment
High Courts02 Dec 1959Allowed

Rup Chand Mullick and Another Vs Madan Mohan Dutt and Others

Calcutta High Court · AIR 1960 Cal 351 : (1960) 1 CALLT 307 : 66 CWN 92

Bengal Money Lenders Act, 1940 — Section 2(4)Evidence Act, 1872 — Section 134Limitation Act, 1908 — Section 3
Read judgment
High Courts01 Dec 1959

Prahlad Chandra Dey Vs Gobinda Chandra Dey and Others

Calcutta High Court · 67 CWN 452

West Bengal Estates Acquisition Act, 1953 — Section 49, 52, 5B
Read judgment
High Courts30 Nov 1959Allowed

State of West Bengal Vs Fatik Naskar

Calcutta High Court · (1961) 2 ILR (Cal) 161

Criminal Procedure Code, 1898 (CrPC) — Section 303, 470, 471Penal Code, 1860 (IPC) — Section 302, 84
Read judgment
High Courts30 Nov 1959

Supdt. and Remembrancer of Legal Affairs, Govt. of West Bengal Vs Fatik Naskar

Calcutta High Court · (1961) CriLJ 202

Penal Code, 1860 (IPC) — Section 302, 84
Read judgment
High Courts27 Nov 1959Dismissed

Kalipada Banerjee Vs Sree Bank Ltd. (In Liquidation)

Calcutta High Court · AIR 1960 Cal 258a : (1960) 30 CompCas 234 : 64 CWN 207

Banking Companies Act, 1949 — Section 45FLimitation Act, 1908 — Article 85
Read judgment
High Courts27 Nov 1959

Royal Calcutta Golf Club Vs Third Industrial Tribunal and Others

Calcutta High Court · 64 CWN 186 : (1960) 1 LLJ 464

Read judgment
High Courts26 Nov 1959

Monika Das Gupta Vs Promode Kumar Roy

Calcutta High Court · AIR 1960 Cal 577

City Civil Court Act, 1953 — Section 5Civil Procedure Code, 1908 (CPC) — Section 15, 2, 6Hindu Marriage Act, 1955 — Section 19, 3
Read judgment
High Courts26 Nov 1959Dismissed

Mooljee Sicka and Co. Vs Second Additional Income Tax Officer V(I) and Others

Calcutta High Court · AIR 1960 Cal 492 : (1960) 40 ITR 163

Income Tax Act, 1922 — Section 34(I)
Read judgment
High Courts26 Nov 1959

Haripada Bhowmick Vs Krishna Chand Arora and Ors

Calcutta High Court · 64 CWN 199

Evidence Act, 1872 — Section 116West Bengal Premises Tenancy Act, 1956 — Section 16, 16(3), 16(8)
Read judgment
High Courts25 Nov 1959

Panchanan Pramanik and Others Vs Kishori Mohan Banerjee and Others

Calcutta High Court · 64 CWN 83

West Bengal Estates Acquisition Act, 1953 — Section 46
Read judgment
High Courts25 Nov 1959Allowed

Sm. Jarat Kumari Dassi and Others Vs Shaligram Subhkaran Khemani and Another

Calcutta High Court · AIR 1960 Cal 489 : (1960) 1 CALLT 159 : 64 CWN 488

Civil Procedure Code, 1908 (CPC) — Section 11Trusts Act, 1882 — Section 44, 76
Read judgment
High Courts25 Nov 1959Dismissed

Indian Iron and Steel Co Ltd. Vs Ganesh Chandra Bose

Calcutta High Court · 64 CWN 365

Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Non-Agricultural Tenancy Act, 1949 — Section 7, 9(1), 90
Read judgment
Previous1234…14Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions