High Courts05 Mar 1959Dismissed
Sugandha Mohan Bhattacharjee Vs N.M. Mukherjee and Others
Calcutta High Court · AIR 1960 Cal 521 : 64 CWN 494
COURT ARCHIVE
Calcutta High Court judgments, 1959
276 judgments · page 12 of 14
High Courts02 Mar 1959Allowed
Calcutta National Bank (in Liquidation) Vs Abhoy Singh Sahela and Another
Calcutta High Court · AIR 1959 Cal 464 : (1959) 1 CALLT 152 : (1959) 29 CompCas 337 : 63 CWN 467
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1913 — Section 109A, 120(1), 120(2)Companies Act, 1956 — Section 125, 127, 141
High Courts26 Feb 1959
Jogmaya Devi Vs State of West Bengal and Others
Calcutta High Court · 64 CWN 368
West Bengal Estates Acquisition Act, 1953 — Section 12, 24
High Courts26 Feb 1959
Sardar and Others Vs The State
Calcutta High Court · AIR 1961 Cal 181 : (1961) CriLJ 374
Criminal Procedure Code, 1898 (CrPC) — Section 156, 173, 207A
High Courts20 Feb 1959
Probodh Chandra Dutt Vs State of West Bengal and Others
Calcutta High Court · 63 CWN 561
Constitution of India, 1950 — Article 226
High Courts20 Feb 1959Allowed
Sukiman and Others Vs Sm. Kancha Bibi and Others
Calcutta High Court · AIR 1959 Cal 663 : 63 CWN 442
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 13, 2(5), 44Independence Act, 1947 — Section 9
High Courts19 Feb 1959Dismissed
Bhagwati Prosad Harlalka Vs Kamala Mills Ltd.
Calcutta High Court · AIR 1959 Cal 687
Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 29
High Courts19 Feb 1959Dismissed
Govind Das Bhattar Vs Pran Kumar Das
Calcutta High Court · 63 CWN 877
High Courts19 Feb 1959Dismissed
Kedar Nath Jute Manufacturing Co., Ltd. Vs Commrrcial Tax Officer and Others
Calcutta High Court · (1959) 10 STC 241
Constitution of India, 1950 — Article 19
High Courts18 Feb 1959
Aryan Mining and Trading Corporation Ltd. Vs B.N. Elias and Co. Ltd. and Another
Calcutta High Court · AIR 1959 Cal 472
Contract Act, 1872 — Section 55, 62, 63, 73
High Courts18 Feb 1959Dismissed
Hemanta Kumar Mitra Vs Mohit Kumar Chakravartty and Others
Calcutta High Court · 63 CWN 689
Bengal Tenancy Act, 1885 — Section 104J
High Courts17 Feb 1959
Krishna Lal Saha Vs Panchanan Dutta and Another
Calcutta High Court · 64 CWN 240
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 2(5), 2(7), 7(5), 70, 88
High Courts17 Feb 1959Dismissed
Panchu Vs Hrishikesh Ghose and Others
Calcutta High Court · AIR 1960 Cal 446
Limitation Act, 1908 — Article 44, 28
High Courts16 Feb 1959
Mahindra Nath Bose Vs State of West Bangal
Calcutta High Court · 63 CWN 513
West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 6, 6(1)(b)
High Courts16 Feb 1959
In Re: Darjeeling Bank Ltd.
Calcutta High Court · AIR 1959 Cal 335 : (1960) 30 CompCas 50
Companies Act, 1956 — Section 467, 470
High Courts12 Feb 1959
BULLOCK Vs UNIT CONSTRUCTION CO. LTD.
Calcutta High Court · (1961) 42 ITR 322
Finance Act, 1953 — Section 20
High Courts11 Feb 1959Allowed
Jivandas Khimji and Another Vs Rashid Allidina and Another
Calcutta High Court · AIR 1959 Cal 532
Land Acquisition Act, 1894 — Section 11
High Courts11 Feb 1959
Bhupendra Nath Lahiri Vs P.K. Biswas
Calcutta High Court · AIR 1960 Cal 75 : 63 CWN 460
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 148
High Courts11 Feb 1959Allowed
Jivandas Khimji Vs Smt. Narbada Bai
Calcutta High Court · AIR 1959 Cal 519
Calcutta Improvement Act, 1911 — Section 69Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 1, 9Land Acquisition Act, 1894 — Section 11, 16, 18, 5A, 6
High Courts10 Feb 1959Allowed
New Central Jute Mills Co. Ltd. Vs Rivers Steam Navigation Co. Ltd. and Others
Calcutta High Court · AIR 1959 Cal 352 : (1959) 1 CALLT 363
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Companies Act, 1913 — Section 153, 153A, 153A(1), 153A(2), 153A(4)Companies Act, 1956 — Section 394(2), 394(4)