Civil Procedure Code, 1908 (CPC) — Section 73Transfer of Property Act, 1882 — Section 72, 73, 73(2)West Bengal Estates Acquisition Act, 1953 — Section 12, 12(1), 12(2), 17, 2

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High Courts02 Sept 1958Allowed

Nuddea Mills Co. Ltd. Vs Surendra Ghose

Calcutta High Court · AIR 1959 Cal 607 : 64 CWN 106 : (1960) 1 LLJ 460

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High Courts02 Sept 1958Dismissed

Associated Pictures Ltd. Vs Union of India (UOI) and Others

Calcutta High Court · AIR 1959 Cal 179 : 63 CWN 79 : (1959) 37 ITR 487

Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1922 — Section 46, 46(2)

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High Courts01 Sept 1958Dismissed

Ratanlal Majumdar Vs Alfred Ernest Young

Calcutta High Court · AIR 1959 Cal 64 : (1959) CriLJ 37 : 63 CWN 78

Railways Act, 1890 — Section 138, 148(2)

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High Courts01 Sept 1958Dismissed

Sheikh Mufez Vs Md. Jakaria

Calcutta High Court · (1959) 2 ILR (Cal) 395

Criminal Procedure Code, 1898 (CrPC) — Section 107, 110

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High Courts29 Aug 1958Allowed

Dhirendra Nath Boss and Others Vs Sushil Kumar Safui and Others

Calcutta High Court · 63 CWN 521

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High Courts28 Aug 1958Dismissed

Kishan Prasad Vs The Union of India

Calcutta High Court · AIR 1960 Cal 264 : 64 CWN 272 : (1960) 2 LLJ 326

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 80Constitution of India, 1950 — Article 310, 311, 311(2)Evidence Act, 1872 — Section 114

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High Courts26 Aug 1958

Gobordhan Chandra Mondal Vs Jiban Bala Nandi

Calcutta High Court · 63 CWN 71

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 5West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(3), 37

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High Courts25 Aug 1958

Prativa Bala Mitra Vs Gour Lal Mitra

Calcutta High Court · (1968) 2 ILR (Cal) 554

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High Courts25 Aug 1958

Sri Luxmi Janardan Jew and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 1959 Cal 402 : 63 CWN 101

Bengal Municipal Act, 1932 — Section 98(1)Constitution of India, 1950 — Article 19(1), 226, 31West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3

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High Courts22 Aug 1958