High Courts06 Feb 1958
Mahboob and Another Vs Bibhuti Bhusan Gupta
Calcutta High Court · (1960) CriLJ 220
Penal Code, 1860 (IPC) — Section 109, 480, 482, 483, 485
COURT ARCHIVE
Calcutta High Court judgments, 1958
366 judgments · page 17 of 19
High Courts06 Feb 1958
Md. Mahboob and Another Vs Bibhuti Bhusan Gupta Bibhuti Bhusan Gupta Vs Md. Mahboob and Another
Calcutta High Court · AIR 1960 Cal 63
Penal Code, 1860 (IPC) — Section 480
High Courts05 Feb 1958
Adhir Kumar Dutta Vs Bidyut Lata Dutta
Calcutta High Court · 62 CWN 290 : (1959) 1 ILR (Cal) 369
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 11, Order 22 Rule 10, Order 41 Rule 20, 107
High Courts05 Feb 1958Allowed
Santosh Kumar Mitra Vs Arabinda Chowdhury and Others
Calcutta High Court · 62 CWN 370
Bengal Tenancy Act, 1885 — Section 178(1)(g), 178(3)(d)
High Courts04 Feb 1958Dismissed
Anil Nath De Vs Collector of Central Excise, Calcutta and Another
Calcutta High Court · AIR 1958 Cal 407 : (1958) 1 CALLT 310
Constitution of India, 1950 — Article 226, 311Revised Leave Rules, 1933 — Rule 14, 2
High Courts04 Feb 1958Dismissed
Nalini Ranjan Guha Vs Union of India (UOI)
Calcutta High Court · AIR 1958 Cal 624 : (1959) 1 ILR (Cal) 576
Arbitration Act, 1940 — Section 14, 30
High Courts04 Feb 1958
Haran Chandra Ghose Vs B.P. Neogi, Addl. Dist. Magistrate
Calcutta High Court · (1959) 1 ILR (Cal) 458
West Bengal Evacuee Property Act, 1951 — Section 10, 3, 4(1), 5
High Courts03 Feb 1958Allowed
Sree Sree Iswar Sridhar Jew Vs Jnanendra Nath Ghose and Others
Calcutta High Court · AIR 1960 Cal 718
Calcutta Original Side Rules — Rule 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 47, 92
High Courts03 Feb 1958Allowed
Earnest Bento Souza Vs John Francis Souza and Others
Calcutta High Court · AIR 1958 Cal 440 : (1958) 1 CALLT 347
Evidence Act, 1872 — Section 101, 102, 103, 104, 123Succession Act, 1925 — Section 59, 63
High Courts03 Feb 1958
Sk. Noor Mohammad Vs The State
Calcutta High Court · AIR 1959 Cal 276 : (1959) CriLJ 586 : 62 CWN 717
Criminal Procedure Code, 1898 (CrPC) — Section 173, 173(2), 251A
High Courts03 Feb 1958
Dharanidhar Mandal Vs State of West Bengal and Others
Calcutta High Court · AIR 1958 Cal 287
Constitution of India, 1950 — Article 226
High Courts03 Feb 1958Allowed
Bhabakali Banerjee Vs Saibalini Devi
Calcutta High Court · (1959) 1 ILR (Cal) 372
High Courts30 Jan 1958Allowed
Dhirendra Nath De Vs Naresh Chandra Ray and Others
Calcutta High Court · AIR 1958 Cal 453 : 62 CWN 569 : (1959) 1 ILR (Cal) 501
Bengal Tenancy Act, 1885 — Section 168A, 168A(1)Civil Procedure Code, 1908 (CPC) — Section 11, 151Court Fees Act, 1870 — Article 17
High Courts30 Jan 1958Dismissed
Commissioner of Wakfs, West Bengal Vs Hazi Rashid Ali Dina and Others
Calcutta High Court · AIR 1958 Cal 413 : (1958) 1 CALLT 319 : (1959) 1 ILR (Cal) 331
Mussalman Wakf Validating Act, 1913 — Section 3, 4
High Courts30 Jan 1958Dismissed
In Re: West Bengal Iron and Steel Scrap Dealers'' Association
Calcutta High Court · (1959) 1 ILR (Cal) 361
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17Companies Act, 1913 — Section 153Companies Act, 1956 — Section 397, 398, 399, 403
High Courts30 Jan 1958
Sailen Sardar and Others Vs The State
Calcutta High Court · AIR 1958 Cal 668 : (1958) CriLJ 1396
Penal Code, 1860 (IPC) — Section 425, 427
High Courts30 Jan 1958
Kabtiok Chandra Biswas Vs Nbmai Charan Sanzra and Others
Calcutta High Court · 63 CWN 627
High Courts29 Jan 1958Dismissed
In Re: Rampuria Cotton Mills Ltd.
Calcutta High Court · AIR 1959 Cal 253 : 63 CWN 11
Companies Act, 1956 — Section 106, 107, 107(2), 13, 16
High Courts28 Jan 1958
Krishna Das Nandy Vs Bidhan Chandra Roy
Calcutta High Court · AIR 1959 Cal 181 : 63 CWN 29 : (1959) 1 ILR (Cal) 671 : (1959) 1 ILR (Cal) 639
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 1, Order 41 Rule 25Companies Act, 1956 — Section 456(1)Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 116
High Courts28 Jan 1958
The State Vs Abdul Sukur
Calcutta High Court · AIR 1960 Cal 189 : (1960) CriLJ 342
Penal Code, 1860 (IPC) — Section 441