High Courts27 Jul 1957Allowed

Basumati Devi Vs Sannulal Shaw

Calcutta High Court · 61 CWN 909 : (1958) 2 ILR (Cal) 683

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 11(3), 12(1), 14(3)
High Courts26 Jul 1957

Girish Chandra Jana Vs Kalipada Barik

Calcutta High Court · (1958) 2 ILR (Cal) 574

West Bengal Bargadars Act, 1950 — Section 19, 19(1), 19(2), 6, 6(2)West Bengal Bargadars Rules, 1950 — Rule 8, 8(1)West Bengal Land Reforms Act, 1955 — Section 21(2)
High Courts25 Jul 1957

R.P. Khanna Vs State and Another

Calcutta High Court · AIR 1957 Cal 663 : (1957) CriLJ 1252 : (1958) 2 ILR (Cal) 603

Criminal Procedure Code, 1898 (CrPC) — Section 421, 422, 423Penal Code, 1860 (IPC) — Section 420
High Courts23 Jul 1957Allowed

Hari Bag and Others Vs The State

Calcutta High Court · AIR 1958 Cal 118 : (1958) CriLJ 362

Criminal Procedure Code, 1898 (CrPC) — Section 288, 297, 367Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 40