COURT ARCHIVE

Calcutta High Court judgments, 1955

380 judgments · page 8 of 19

High Courts07 Jul 1955

Kotiswar Mukherjee and Others Vs Paresh Nath Mukherjee and Others

Calcutta High Court · AIR 1956 Cal 205 : 60 CWN 821 : (1957) 2 ILR (Cal) 919

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3Evidence Act, 1872 — Section 65, 90

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High Courts07 Jul 1955

Lachmi Narayan Jute Manufacturing Co. Ltd. Vs Dwip Narayan Singh

Calcutta High Court · AIR 1956 Cal 65 : 59 CWN 1095 : (1957) 2 ILR (Cal) 916

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts07 Jul 1955

Radha Kanta Roy Vs State

Calcutta High Court · (1957) 2 ILR (Cal) 742

Criminal Procedure Code, 1898 (CrPC) — Section 208, 209, 210, 211, 212Penal Code, 1860 (IPC) — Section 395

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High Courts07 Jul 1955

Bhujanga Bhusan Das Vs The State

Calcutta High Court · (1957) 2 ILR (Cal) 177

Criminal Procedure Code, 1898 (CrPC) — Section 203, 204(3), 346, 4, 435Penal Code, 1860 (IPC) — Section 148, 302, 323, 324

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High Courts06 Jul 1955

Madan Mohan Das Vs The State

Calcutta High Court · AIR 1956 Cal 25 : (1956) CriLJ 213 : 60 CWN 36

Criminal Procedure Code, 1898 (CrPC) — Section 362(2A)

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High Courts05 Jul 1955Dismissed

Probir Chandra Pal and Others Vs Panchanan Choudhury Panchanan Choudhury Vs Probir Chandra Pal and Others

Calcutta High Court · AIR 1957 Cal 117 : (1956) 1 CALLT 70 : 60 CWN 197 : (1957) 2 ILR (Cal) 738

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10

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High Courts05 Jul 1955

Ramprobesh Missir Vs The State

Calcutta High Court · AIR 1955 Cal 567

Bengal Motor Vehicles Rules, 1940 — Rule 90Motor Vehicles Act, 1939 — Section 112, 17, 17(1)

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High Courts04 Jul 1955

Manager, Metro Theatres Ltd. Vs Corporation of Calcutta

Calcutta High Court · (1957) 2 ILR (Cal) 733

Calcutta Municipal Act, 1951 — Section 537, 548, 548(2)Calcutta Municipal Rules, 1951 — Rule 4, 4(1), 4(2)

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High Courts04 Jul 1955

Union of India (UOI) Vs Durgadutt Poddar and Others Durgadutt Poddar and Others Vs Union of India (UOI)

Calcutta High Court · AIR 1957 Cal 202 : 59 CWN 1064 : (1957) 2 ILR (Cal) 523

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77, 80

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High Courts04 Jul 1955

A.N. Sinha Vs M.C. Mukherjee

Calcutta High Court · AIR 1956 Cal 146

Bengal Places of Public Amusement Act, 1933 — Section 5(3)Constitution of India, 1950 — Article 226

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High Courts02 Jul 1955

National Motor Industries Ltd. Vs Birendra Nath Mitra and Others

Calcutta High Court · AIR 1957 Cal 232 : 60 CWN 547

Transfer of Property Act, 1882 — Section 108West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 38, 38(2), 38(3)

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High Courts01 Jul 1955

Nagendra Nath Gupta Vs Sm. Mohit Kumari Pandit and Others

Calcutta High Court · 59 CWN 984

Calcutta Thika Tenancy Act, 1949 — Section 3

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High Courts29 Jun 1955

Kshetramoni Dasi Vs Surendra Mohan Kundu and Others

Calcutta High Court · AIR 1955 Cal 553 : 60 CWN 200

Limitation Act, 1908 — Section 5

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High Courts29 Jun 1955

Kanai Pal and Others Vs The State

Calcutta High Court · AIR 1955 Cal 600 : (1955) CriLJ 1487 : 59 CWN 913 : (1957) 2 ILR (Cal) 96

Criminal Procedure Code, 1898 (CrPC) — Section 526

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High Courts28 Jun 1955

Mir Ali Newaj Vs The State

Calcutta High Court · AIR 1955 Cal 579 : (1957) 2 ILR (Cal) 480

Criminal Procedure Code, 1898 (CrPC) — Section 139

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High Courts27 Jun 1955

Manindra Nath Pal and Others Vs Municipal Commissioners of Baranagore Municipality and Another

Calcutta High Court · AIR 1956 Cal 291

Bengal Municipal Act, 1932 — Section 278, 302(1), 311Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 226

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High Courts27 Jun 1955

Metropolitan Structural Works Ltd. Vs Union of India (UOI)

Calcutta High Court · AIR 1956 Cal 396 : (1955) 28 ITR 432

Income Tax Act, 1922 — Section 29, 47(7)

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High Courts27 Jun 1955

Tulsiram Shaw Vs Rambadal Sambhunath Rambadal Sambhunath Vs Tulsiram Shaw

Calcutta High Court · AIR 1956 Cal 17

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts27 Jun 1955Dismissed

Biswanath Dey Vs Kishori M. Pal

Calcutta High Court · AIR 1956 Cal 1

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, Order 9 Rule 9(2), Order 9 Rule 9(3)

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High Courts27 Jun 1955Dismissed

Soorajmull Nagurmull Vs Province of West Bengal

Calcutta High Court · (1957) 2 ILR (Cal) 440

Defence of India Act, 1971 — Section 19Defence of India Rules, 1962 — Rule 19

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