High Courts23 Aug 1955
Sm. Kamalini Ghose Choudhurani and Another Vs Himangshu Bhushan Ghose and Others
Calcutta High Court · AIR 1956 Cal 211 : (1956) 1 CALLT 301
Contract Act, 1872 — Section 196Transfer of Property Act, 1882 — Section 35
COURT ARCHIVE
Calcutta High Court judgments, 1955
380 judgments · page 5 of 19
High Courts23 Aug 1955Dismissed
Balai Chandra Pal and Others Vs Raisuddin Naskar and Others
Calcutta High Court · AIR 1956 Cal 58 : 60 CWN 270
Bengal Tenancy Act, 1885 — Section 22, 22(2)Transfer of Property Act, 1882 — Section 45
High Courts23 Aug 1955
Md. Shafique and Others Vs Maleka Khatun
Calcutta High Court · 60 CWN 440
Penal Code, 1860 (IPC) — Section 147, 341, 441, 447, 448
High Courts23 Aug 1955
KARNANI INDUSTRIAL BANK LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1956) 30 ITR 16
High Courts23 Aug 1955Dismissed
Jahiruddin Biswas Vs Lilamoy Roy Choudhury and Others
Calcutta High Court · AIR 1956 Cal 241 : 60 CWN 631
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 144, 151
High Courts23 Aug 1955
Bhanumati Dasi Vs Gour Mohan Sett
Calcutta High Court · (1957) 2 ILR (Cal) 321
Chandernagore (Adaptation of Laws) Order, 1950 — Section 7Chandernagore (Administration) Regulations, 1952 — Regulation 1, 10, 12Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), 47
High Courts23 Aug 1955Dismissed
Lalit Mohan Das Vs Province of West Bengal and Another
Calcutta High Court · 60 CWN 359
High Courts22 Aug 1955Dismissed
Subodh Chandra Nandy and Others Vs Himanshu Bala Bose and Others
Calcutta High Court · 60 CWN 423
High Courts19 Aug 1955Allowed
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Bhupati Bhusan Biswas and Others
Calcutta High Court · 60 CWN 114
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts19 Aug 1955Dismissed
Naresh Chandra Bose Vs Sachindra Nath Deb and Others
Calcutta High Court · AIR 1956 Cal 222 : 60 CWN 802 : (1957) 2 ILR (Cal) 371
Constitution of India, 1950 — Article 366(10), 372, 372(1), 395Independence Act, 1947 — Section 18(3), 9
High Courts19 Aug 1955Dismissed
Clive Buildings (Calcutta), Limited Vs Corporation of Calcutta
Calcutta High Court · (1957) 2 ILR (Cal) 529
Calcutta Municipal Act, 1923 — Section 127, 135, 139Calcutta Municipal Act, 1951 — Section 168
High Courts16 Aug 1955
BHUBAN MOHAN BANERJEE Vs COMMISSIONER OF Income Tax, WEST BENGAL, CALCUTTA.
Calcutta High Court · (1957) 2 ILR (Cal) 932 : (1956) 29 ITR 229
Income Tax Act, 1961 — Section 66(1), 7, 7(1)
High Courts12 Aug 1955Dismissed
New Churulia Coal Co. Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1956 Cal 138
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 6 Rule 17, Order 6 Rule 2, 80Constitution of India, 1950 — Article 229(1)Contract Act, 1872 — Section 2, 65
High Courts12 Aug 1955
Santi Jiban Bose Vs Braja Nath Munshi
Calcutta High Court · 60 CWN 82 : (1957) 2 ILR (Cal) 665
Criminal Procedure Code, 1898 (CrPC) — Section 208, 209, 211, 213, 256Penal Code, 1860 (IPC) — Section 420, 477
High Courts12 Aug 1955Dismissed
Hajee Sattar Hajee Peer Mohamed Vs Calcutta Port Commissioners
Calcutta High Court · (1957) 2 ILR (Cal) 671
Calcutta Port Act, 1890 — Section 112, 112(2), 112(7), 113, 113(1)Contract Act, 1872 — Section 151, 152, 161Limitation Act, 1963 — Article 2, 23, 29(2)
High Courts09 Aug 1955
Abdul Rafique Vs District Judge
Calcutta High Court · 60 CWN 995 : (1957) 1 LLJ 504
High Courts09 Aug 1955
Calcutta Motor and Cycle Co. Vs Collector of Customs and Others
Calcutta High Court · AIR 1956 Cal 253 : 60 CWN 67
Constitution of India, 1950 — Article 20(3)General Clauses Act, 1897 — Section 3(37)Penal Code, 1860 (IPC) — Section 40
High Courts09 Aug 1955Dismissed
Adwait Kumar Das Vs The State
Calcutta High Court · AIR 1955 Cal 608 : (1955) CriLJ 1578
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 262, 263, 409
High Courts08 Aug 1955Dismissed
Rajeswar Prasad Sukla Vs The State
Calcutta High Court · (1957) 2 ILR (Cal) 443
Criminal Procedure Code, 1898 (CrPC) — Section 223, 225, 232, 342, 362(4)Penal Code, 1860 (IPC) — Section 114, 34, 420
High Courts05 Aug 1955
Sumir Chandra Moulik Vs State
Calcutta High Court · 60 CWN 789 : (1957) 2 ILR (Cal) 701
Calcutta Police Act, 1866 — Section 23, 29