High Courts06 Dec 1954Dismissed
Mahaluxmi Bank Ltd. Vs Chotanagpur Industrial and Commercial Association
Calcutta High Court · AIR 1955 Cal 413
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49
COURT ARCHIVE
Calcutta High Court judgments, 1954
367 judgments · page 2 of 19
High Courts06 Dec 1954
Natabar Jana Vs State and Another
Calcutta High Court · AIR 1955 Cal 138 : (1955) CriLJ 441 : 59 CWN 729 : (1956) 2 ILR (Cal) 358
Calcutta Police Act, 1866 — Section 76, 78AConstitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 1, 1(2), 162, 172
High Courts06 Dec 1954Allowed
Jagdam Prosad Singh Vs Satya Bhusan Mukherjee
Calcutta High Court · (1956) 2 ILR (Cal) 352
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 5, Order 21 Rule 6, Order 48 Rule 3, 145
High Courts06 Dec 1954
Spices (India) Ltd. Vs Asiatic Steam Navlgation Company, Ltd.
Calcutta High Court · (1956) 2 ILR (Cal) 600
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 16Common Law Procedure Act, 1854 — Section 87Limitation Act, 1963 — Article 31, 76
High Courts03 Dec 1954Allowed
Amarendra Lal Khan Vs Manindranath Roy and Others
Calcutta High Court · AIR 1955 Cal 269 : 59 CWN 695 : (1956) 2 ILR (Cal) 344
Civil Procedure Code, 1908 (CPC) — Section 47, 48Limitation Act, 1908 — Section 15, 29, 3
High Courts02 Dec 1954
Government of West Bengal Vs Abdul Hakim
Calcutta High Court · (1956) 2 ILR (Cal) 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(4), 108, 109, 110
High Courts01 Dec 1954Dismissed
Indu Bhusan Chatterjee Vs The State
Calcutta High Court · AIR 1955 Cal 129 : (1955) CriLJ 1169
Criminal Procedure Code, 1898 (CrPC) — Section 103, 165Prevention of Corruption Act, 1947 — Section 6
High Courts30 Nov 1954Dismissed
Subodh Kumar Banerjee Vs Hiramoni Dasi and Others
Calcutta High Court · AIR 1955 Cal 267 : (1956) 2 ILR (Cal) 850
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 55
High Courts29 Nov 1954
Glasgow Printing Company Ltd. Vs Peary Mohan Santra
Calcutta High Court · (1955) 1 LLJ 390
High Courts26 Nov 1954Dismissed
Nikhil Ranjan Chowdhury and Others Vs State of West Bengal and Others
Calcutta High Court · 59 CWN 824
Constitution of India, 1950 — Article 6
High Courts26 Nov 1954
Abdul Meah Vs Bird and Co. Ltd.
Calcutta High Court · (1955) 1 LLJ 671
Employees Compensation Act, 1923 — Section 3
High Courts25 Nov 1954
Prafulla Kumar Choudhury Vs State of West Bengal and Others
Calcutta High Court · 59 CWN 560 : (1956) 2 ILR (Cal) 85
Bengal Municipal Act, 1932 — Section 26, 26(1), 50, 553, 554Constitution of India, 1950 — Article 226
High Courts25 Nov 1954Dismissed
Radha Kissen More and Others Vs E. Rajaram Rao and Another
Calcutta High Court · AIR 1955 Cal 241
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167, 188
High Courts25 Nov 1954
Ramdas and Others Vs K.M. Sen, Manager, Oriental Gas Co. Ltd., Calcutta
Calcutta High Court · AIR 1955 Cal 517 : (1955) 1 CALLT 332 : (1955) CriLJ 1340 : 59 CWN 209 : (1956) 2 LLJ 323
Criminal Procedure Code, 1898 (CrPC) — Section 196, 197Industrial Disputes Act, 1947 — Section 34
High Courts25 Nov 1954Allowed
Manindra Nath Sadhukhan Vs Hem Chandra Ghosh and Others
Calcutta High Court · (1956) 2 ILR (Cal) 399
Bankruptcy Act, 1914 — Section 167, 63
High Courts24 Nov 1954
Amjad Sheik Vs The State
Calcutta High Court · AIR 1955 Cal 141 : (1955) CriLJ 446 : (1956) 2 ILR (Cal) 78
Criminal Procedure Code, 1898 (CrPC) — Section 496, 497, 497(5), 498
High Courts23 Nov 1954Allowed
Surendra Nath Ghose Vs Haripada Maity and Others
Calcutta High Court · (1956) 2 ILR (Cal) 596
Bengal Tenancy Act, 1885 — Section 156, 26F, 26F(7), 26F(8)
High Courts23 Nov 1954
Sudhir Chadra Ghosh Vs Suresh Chandra Mukherjee
Calcutta High Court · (1956) 2 ILR (Cal) 807
Bengal Money Lenders Act, 1940 — Section 35, 37Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 93, Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts18 Nov 1954
BAMBRIDGE Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1955) 27 ITR 118
Finance Act, 1936 — Section 18