COURT ARCHIVE

Calcutta High Court judgments, 1954

367 judgments · page 15 of 19

High Courts02 Mar 1954

Radha Gobinda Paul, Secretary, Dist. Transport Organization, Midnapore and self Vs Regional Transport Authority, Midnapore

Calcutta High Court · AIR 1955 Cal 59 : 58 CWN 553 : (1956) 2 ILR (Cal) 879

Central Motor Vehicles Rules, 1989 — Rule 59, 68Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 43, 46, 47, 48, 51

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High Courts02 Mar 1954

Makhanlal Chakravarty Vs S.K. Chatterjee and Others

Calcutta High Court · AIR 1955 Cal 72 : 58 CWN 617

Civil Procedure Code, 1908 (CPC) — Section 35Constitution of India, 1950 — Article 226West Bengal Secondary Education Act, 1950 — Section 31, 36, 36(2), 37

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High Courts02 Mar 1954Dismissed

Makhan Lal Chakravarty Vs S.K. Chatterjee

Calcutta High Court · (1956) 1 ILR (Cal) 235

West Bengal Secondary Education Act, 1950 — Section 31, 36, 36(1), 36(2), 37

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High Courts26 Feb 1954

Provat Chandra Sircar Vs R.C. Sen, Administrator of the Budge Budge Municipality and Others

Calcutta High Court · AIR 1955 Cal 83 : 58 CWN 443

Bengal Municipal Act, 1932 — Section 26, 554(2)Constitution of India, 1950 — Article 226

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High Courts26 Feb 1954

In the Goods of Nanda Lal Sett

Calcutta High Court · AIR 1955 Cal 88 : 58 CWN 568 : (1956) 2 ILR (Cal) 129

Calcutta High Court (Original Side) Rules, 1914 — Rule 25, 27Succession Act, 1925 — Section 227, 284

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High Courts26 Feb 1954Dismissed

Kanti Bhusan Sarkar and Others Vs The Province of West Bengal and Others

Calcutta High Court · 59 CWN 297

Land Acquisition Act, 1894 — Section 18, 30

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High Courts26 Feb 1954

Arun Kumar Mukherjee Vs Ashutosh Guha

Calcutta High Court · AIR 1955 Cal 368 : (1955) CriLJ 943 : 58 CWN 558

Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 144

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High Courts26 Feb 1954

In the goods of Nanda Lal Sett, deceased

Calcutta High Court · 58 CWN 568

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High Courts25 Feb 1954

Chun Lin Fu Vs The State

Calcutta High Court · 58 CWN 419

Calcutta Police Act, 1866 — Section 44

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High Courts24 Feb 1954Dismissed

Jogendra Nath Mondal Vs The Union Credit Bank Ltd.

Calcutta High Court · (1956) 1 ILR (Cal) 293

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476Penal Code, 1860 (IPC) — Section 205, 418, 460, 466, 471

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High Courts24 Feb 1954Allowed

Khalilar Rahaman and Another Vs Moulvi Abdul Gaffur

Calcutta High Court · AIR 1954 Cal 457 : (1954) 1 CALLT 392 : 58 CWN 453 : (1956) 2 ILR (Cal) 124

Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(2)Religious Endowments Act, 1863 — Section 14, 18

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High Courts24 Feb 1954Allowed

Durgabala Biswas Vs Nityananda Roy

Calcutta High Court · 59 CWN 367

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High Courts24 Feb 1954Allowed

Khalilar Rahaman and Another Vs Golam Kibria and Others

Calcutta High Court · AIR 1954 Cal 457 : (1954) 1 CALLT 392 : 58 CWN 453 : (1956) 2 ILR (Cal) 124

Bengal Wakf Act, 1934 — Section 3, 73, 73(1), 73(2)Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(2)Religious Endowments Act, 1863 — Section 14

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High Courts24 Feb 1954Dismissed