COURT ARCHIVE

Calcutta High Court judgments, 1953

299 judgments · page 7 of 15

High Courts24 Jun 1953

Dr. Surendra Nath Vs S.M. Murshed

Calcutta High Court · AIR 1954 Cal 189 : 58 CWN 175

Bengal Municipal Act, 1932 — Section 552, 553Calcutta High Court (Appellate Side) Rules — Rule 10, 17, 8Calcutta High Court (Original Side) Rules, 1914 — Rule 2

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High Courts24 Jun 1953

THE ANGUS CO. LTD. CALCUTTA Vs COMMISSIONER OF INCOME TAX, WEST BENGAL.

Calcutta High Court · (1956) 2 ILR (Cal) 749 : (1954) 25 ITR 431

Finance Act, 1949 — Section 9

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High Courts19 Jun 1953

Ranjit Shaw Vs Samarendrajit Shaw and Others

Calcutta High Court · AIR 1953 Cal 797

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts18 Jun 1953

Birdhi Chand Hansraj Vs Assam Travels Ltd.

Calcutta High Court · AIR 1954 Cal 170 : 57 CWN 911

Carriage by Air Rules — Rule 36, 8, 9

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High Courts18 Jun 1953

Messrs. Assam Travels Ltd. Vs Birdhi Chand Hansraj

Calcutta High Court · 57 CWN 911

Presidency Small Cause Courts Act, 1882 — Section 38, 4

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High Courts17 Jun 1953

Corporation of Calcutta Vs Sri Iswar Lakshmi Janardan Thakur Jew

Calcutta High Court · AIR 1954 Cal 47 : 57 CWN 907

Calcutta Municipal Act, 1923 — Section 488(2), 534

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High Courts15 Jun 1953

Hrisikesh Bhattacharjee and Another Vs Brojendra Mohan Bhattacharjee and Others

Calcutta High Court · AIR 1953 Cal 731 : 58 CWN 262 : (1955) 1 ILR (Cal) 473

Constitution of India, 1950 — Article 227

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High Courts15 Jun 1953

BIKANER TRADING CO., CALCUTTA Vs COMMISSIONER OF Income Tax, WEST BENGAL.

Calcutta High Court · (1953) 24 ITR 419

Income Tax Act, 1961 — Section 18(5)

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High Courts12 Jun 1953Allowed

Rabindra Nath Chakravarty Vs The State of West Bengal and Others

Calcutta High Court · AIR 1954 Cal 394 : 58 CWN 203

Constitution of India, 1950 — Article 226

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High Courts12 Jun 1953

Ajay Kumar Das Vs Pramatha Kumar Das

Calcutta High Court · AIR 1953 Cal 772 : 57 CWN 819

Press and Registration of Books Act, 1867 — Section 4

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High Courts12 Jun 1953

Sadar Sheikh and Others Vs The State

Calcutta High Court · (1954) CriLJ 963 : 58 CWN 341

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 324

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High Courts11 Jun 1953

COMMISSIONER OF Income Tax, WEST BENGAL Vs SAMNUGGER JUTE FACTORY CO. LTD. AND ANOTHER.

Calcutta High Court · (1953) 24 ITR 265

Income Tax Act, 1961 — Section 15B(1)

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High Courts11 Jun 1953Dismissed

Gouripada Bandopadhya and Others Vs S. Banerjee, Secy. to the Govt. of West Bengal and Another

Calcutta High Court · AIR 1953 Cal 704 : (1955) 1 ILR (Cal) 386

Constitution of India, 1950 — Article 13(1), 19(1), 19(5)West Bengal Land Development and Planning Act, 1948 — Section 2, 4

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High Courts11 Jun 1953

THE INDIAN STEAMSHIP CO. LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.

Calcutta High Court · (1953) 24 ITR 448

Income Tax Act, 1961 — Section 66(I)

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High Courts10 Jun 1953

T.D. Nandi and Others Vs Manot and Co. Ltd.

Calcutta High Court · AIR 1954 Cal 80 : 57 CWN 802

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1)

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High Courts10 Jun 1953

M.L. Das and Sons Vs Sampatmull Bothra

Calcutta High Court · AIR 1954 Cal 103 : 57 CWN 894 : (1955) 1 ILR (Cal) 467

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9(1)

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High Courts10 Jun 1953

CALCUTTA NATIONAL BANK LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.

Calcutta High Court · (1956) 2 ILR (Cal) 516 : (1953) 24 ITR 280

Excess Profits Tax Act, 1940 — Rule 4(4), 2(5)Income Tax (Amendment) Act, 1950 — Section 2

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High Courts09 Jun 1953

Surja Kumar Mondal Vs District Magistrate of Murshidabad and Others

Calcutta High Court · AIR 1954 Cal 217 : 58 CWN 205

Constitution of India, 1950 — Article 372Government Servants Conduct Rules, 1926 — Rule 23

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High Courts04 Jun 1953

Khagendra Nath Vs Junior Assessor, Procurement P.S. Sonarpur

Calcutta High Court · AIR 1953 Cal 719 : (1953) 1 CALLT 180 : 57 CWN 684

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High Courts04 Jun 1953

Achala Sundari Dassi Vs Satish Chandra Mondal and Others

Calcutta High Court · AIR 1954 Cal 28 : 57 CWN 703

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