COURT ARCHIVE

Calcutta High Court judgments, 1953

299 judgments · page 2 of 15

High Courts11 Dec 1953

Nath Bank Ltd. (in Liqn.) Vs Sisir Kumar Sarkar

Calcutta High Court · AIR 1954 Cal 303 : (1954) 24 CompCas 306 : 58 CWN 385 : (1956) 1 ILR (Cal) 102

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Companies Act, 1913 — Section 229Contract Act, 1872 — Section 45

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High Courts11 Dec 1953Allowed

Gopendra Narayan Bagchi and Others Vs Golokendra Kumar Chaudhury

Calcutta High Court · AIR 1955 Cal 62 : 58 CWN 841

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 43, 69, 70

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High Courts11 Dec 1953

Lalta and Others Vs The State and Another

Calcutta High Court · (1954) CriLJ 551

Penal Code, 1860 (IPC) — Section 341, 427

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High Courts11 Dec 1953Allowed

Harendra Nath Chatterjee Vs Bhakkul Mondol

Calcutta High Court · (1953) 12 CAL CK 0006

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High Courts10 Dec 1953

Ramdhari Mahato Vs Ranjit Kumar Banerjee and Another

Calcutta High Court · AIR 1954 Cal 211

Calcutta Thika Tenancy Act, 1949 — Section 27(1), 27(2)Civil Procedure Code, 1908 (CPC) — Section 21

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High Courts10 Dec 1953Dismissed

Gayanath Mondal Vs Rampada Mondal

Calcutta High Court · (1955) 2 ILR (Cal) 234

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 9Court Fees Act, 1870 — Section 8

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High Courts10 Dec 1953Allowed

Satis Chandra Purkait Vs Nilratan Purkait

Calcutta High Court · 59 CWN 642 : (1955) 2 ILR (Cal) 239

Bengal Money Lenders Act, 1940 — Section 36, 36(2)Limitation Act, 1963 — Section 10, 20, 9

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High Courts10 Dec 1953Dismissed

Jagadish Chandra Roy Choudhury Vs Kashba Ballygunje Co-operative Society Ltd.

Calcutta High Court · AIR 1954 Cal 443 : (1955) 2 ILR (Cal) 236

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts10 Dec 1953

Nandram Hanutram Vs Raghunath and sons Ltd.

Calcutta High Court · AIR 1954 Cal 245 : 58 CWN 510 : (1955) 2 ILR (Cal) 247

Arbitration Act, 1940 — Section 2

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High Courts09 Dec 1953

BOARLAND (INSPECTOR OF TAXES) Vs MADRAS ELECTRIC SUUPPLY CORPORATION.

Calcutta High Court · (1954) 25 ITR 365

Income Tax Act, 1961 — Rule 11(2), 17(1)

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High Courts07 Dec 1953Dismissed

Union of India (UOI) Vs Nalini Ranjan Guha

Calcutta High Court · AIR 1955 Cal 257

Arbitration Act, 1940 — Section 39, 39(2)Constitution of India, 1950 — Article 133, 133(3), 135

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High Courts03 Dec 1953

In Re: J.K. Ghosh

Calcutta High Court · AIR 1954 Cal 299 : 58 CWN 138

Chartered Accountants Act, 1949 — Section 20(2), 21, 21(3)

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High Courts03 Dec 1953Dismissed

Purnendu Bh. Deb Burman Vs Union of India (UOI) and Others

Calcutta High Court · AIR 1956 Cal 66

Civil Procedure Code, 1908 (CPC) — Section 9Defence of India Act, 1939 — Section 17, 19, 20Limitation Act, 1908 — Section 19

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High Courts02 Dec 1953

Asoke Exporters and Importers Vs Collector of Customs

Calcutta High Court · (1955) 2 ILR (Cal) 470

Sea Customs Act, 1878 — Section 29, 30, 36, 86, 87

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High Courts02 Dec 1953Allowed

Brojendra Coomar Banerjee Vs Sirish Chandra Chatterjee Sirish Chandra Chatterjee Vs Brojendra Coomar Banerjee

Calcutta High Court · AIR 1954 Cal 459 : 58 CWN 225

Contract Act, 1872 — Section 38West Bengal Premises Rent Control (Temporary Provisions) (Amendment) Act, 1950 — Section 14(1), 14(3), 14(4)

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High Courts02 Dec 1953

Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal on behalf of the State of West Bengal Vs Nandaram Agarwala

Calcutta High Court · (1954) CriLJ 433

Penal Code, 1860 (IPC) — Section 353

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High Courts27 Nov 1953Dismissed

Mohunt Satyanarayan Giri Vs Nanda Gopal Seth and Others

Calcutta High Court · AIR 1954 Cal 333

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High Courts27 Nov 1953

Haji Md. Vakil Vs Commr. of Police and Another

Calcutta High Court · (1954) CriLJ 445

Arms Act, 1878 — Section 18

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High Courts26 Nov 1953Allowed

Ram Abatar Mahato Vs Sm. Shanta Bala Dasi and Others Sm. Shanta Bala Dasi and Others Vs Ram Abatar Mahato

Calcutta High Court · AIR 1954 Cal 207 : (1954) 1 CALLT 255

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107, 53A

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High Courts26 Nov 1953Dismissed

Rajendralal Dutt Vs Sm. Kshetramani Dassi and Others

Calcutta High Court · AIR 1954 Cal 140 : (1955) 2 ILR (Cal) 230

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, 24

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