High Courts24 Apr 1953
The Municipal Commissioners of Raniganj Vs Kedar Kalwar
Calcutta High Court · 57 CWN 704
Bengal Municipal Act, 1932 — Section 240(1)(b), 500, 500(1), 533
COURT ARCHIVE
Calcutta High Court judgments, 1953
299 judgments · page 11 of 15
High Courts22 Apr 1953
Radha Nath Dhara and Others Vs The State
Calcutta High Court · AIR 1953 Cal 602 : 58 CWN 243
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 269, 286, 288Evidence Act, 1872 — Section 1, 144
High Courts22 Apr 1953Dismissed
Kshitish Kumar Som Vs State of Bihar
Calcutta High Court · AIR 1953 Cal 639
High Courts22 Apr 1953
Jamini Khan Vs Dhirendra Nath Kundu
Calcutta High Court · AIR 1953 Cal 762 : 57 CWN 530
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4)
High Courts21 Apr 1953
Raja Janoki Nath Roy Norendra Nath Roy and Company Ltd. Vs Paramanand Premchand
Calcutta High Court · (1955) 1 ILR (Cal) 322
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9(1), 9(2)
High Courts20 Apr 1953Dismissed
Bipra Charan Sarkar and Another Vs Sm. Rupeswari Dasi and Others
Calcutta High Court · AIR 1953 Cal 682 : (1953) 1 CALLT 128 : 57 CWN 707 : (1955) 1 ILR (Cal) 313
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts20 Apr 1953Allowed
Jute and Gunny Brokers Limited Vs Albion Jute Mills Company Limited
Calcutta High Court · 57 CWN 675
Arbitration Act, 1940 — Section 33, 39Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1), 133(1)(a), 134, 135
High Courts17 Apr 1953Dismissed
Tincourie Mazumdar and Others Vs Satish Chandra Baral and Others
Calcutta High Court · 59 CWN 220
Limitation Act, 1963 — Section 28
High Courts17 Apr 1953Dismissed
Bonwari Lal Roy Vs Sohan Lal Daga
Calcutta High Court · (1955) 1 ILR (Cal) 299
Civil Procedure Code, 1882 — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(2), Order 37 Rule 3
High Courts17 Apr 1953
Mahammad Ali Vs The State
Calcutta High Court · AIR 1953 Cal 681 : 57 CWN 678
Criminal Procedure Code, 1898 (CrPC) — Section 268Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1), 5(4)
High Courts17 Apr 1953Dismissed
Tincourie Mazumdar and Another Vs Sri Kishan Chand Boral and Another
Calcutta High Court · AIR 1955 Cal 369 : 59 CWN 220 : (1955) 1 ILR (Cal) 295
Limitation Act, 1908 — Article 138, 180, 28
High Courts16 Apr 1953Dismissed
Satyahari Choudhury Vs The State
Calcutta High Court · AIR 1953 Cal 661 : 57 CWN 581
Criminal Procedure Code, 1898 (CrPC) — Section 496Penal Code, 1860 (IPC) — Section 420West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 12
High Courts16 Apr 1953
Radharaman Das and Another Vs The State of West Bengal and Others
Calcutta High Court · AIR 1954 Cal 98
Constitution of India, 1950 — Article 19(1), 31West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3(1)
High Courts16 Apr 1953
Issac Manasseh Meyer Vs C. Subba Rao and Others
Calcutta High Court · 57 CWN 605
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5, 77Income Tax Act, 1961 — Section 23(3), 33A, 33A(2), 34(3), 37
High Courts15 Apr 1953
Jagdish Chandra Vs Corporation of Calcutta
Calcutta High Court · AIR 1953 Cal 706 : (1953) 1 CALLT 168 : 57 CWN 839 : (1955) 1 ILR (Cal) 288
Calcutta Municipal Act, 1923 — Section 407, 407(1), 422
High Courts01 Apr 1953Allowed
House Ltd. Agency Vs Paints and Lecquers Ltd.
Calcutta High Court · AIR 1954 Cal 409 : (1955) 1 ILR (Cal) 266
Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 12, 19(2)
High Courts01 Apr 1953
Satya Sundar Ghose Vs Sailendra Kinkar Pal and Another
Calcutta High Court · (1954) CriLJ 1712
Criminal Procedure Code, 1898 (CrPC) — Section 133, 147(2)
High Courts01 Apr 1953
Mahadeodas and Others Vs Gherulal Parakh and Others
Calcutta High Court · AIR 1958 Cal 703 : (1956) 1 ILR (Cal) 297
Contract Act, 1872 — Section 23, 30Partnership Act, 1932 — Section 4, 5, 69, 69(3)
High Courts01 Apr 1953Dismissed
Dost Mohammad Estate, Ltd. Vs Maulvi Abdul Hafiz
Calcutta High Court · 58 CWN 302 : (1956) 1 ILR (Cal) 108
Transfer of Property Act, 1882 — Section 114
High Courts01 Apr 1953Dismissed
Mrs. A. Cacacie Vs S. Safdar Ali
Calcutta High Court · AIR 1953 Cal 585 : 57 CWN 567 : (1955) 1 ILR (Cal) 130
Transfer of Property Act, 1882 — Section 106West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1), 2(1)