High Courts05 Aug 1952
Aswini Kumar Das Bairagi Vs Narayan Chandra Das Bairagi
Calcutta High Court · (1953) 2 ILR (Cal) 159
COURT ARCHIVE
Calcutta High Court judgments, 1952
311 judgments · page 6 of 16
High Courts05 Aug 1952
Panmal Lodha and Another Vs Omraomal Lodha and Others
Calcutta High Court · AIR 1953 Cal 244
Evidence Act, 1872 — Section 101, 102, 103, 114
High Courts05 Aug 1952
The State Vs Meghnad Bag
Calcutta High Court · (1953) 2 ILR (Cal) 150
Criminal Procedure Code, 1898 (CrPC) — Section 194, 20, 206, 24, 531Penal Code, 1860 (IPC) — Section 397, 399, 402
High Courts04 Aug 1952Allowed
Bhutnath Das and Others Vs Satish Chandra Guin and Others
Calcutta High Court · AIR 1953 Cal 597
Succession Act, 1925 — Section 62
High Courts01 Aug 1952Allowed
Charu Chandra Singha Vs Charu Chandra Pal
Calcutta High Court · (1954) 2 ILR (Cal) 160
Bengal Money Lenders Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Specific Relief Act, 1877 — Section 18
High Courts01 Aug 1952Dismissed
Union of India (UOI) Vs Brajen Saha
Calcutta High Court · AIR 1953 Cal 366 : 57 CWN 164
Civil Procedure Code, 1908 (CPC) — Section 115, 20Contract Act, 1872 — Section 2Railways Act, 1890 — Section 80
High Courts01 Aug 1952Dismissed
A.K.M. Zakaria Vs Choudhuri Golam Martuza and Another
Calcutta High Court · AIR 1953 Cal 666
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10
High Courts01 Aug 1952Partly Allowed
Corporation of Calcutta Vs Raj Kumar Narsing Pratap Singh Deo
Calcutta High Court · AIR 1954 Cal 20 : 57 CWN 925 : (1954) 2 ILR (Cal) 150
Calcutta Municipal Act, 1923 — Section 131, 131(1), 131(2), 3(46)
High Courts30 Jul 1952Allowed
Sm. Kamala Sundari Dassi and Others Vs Sridam Chandra
Calcutta High Court · AIR 1954 Cal 569 : 58 CWN 401
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(1), Order 22 Rule 4(3)Limitation Act, 1908 — Article 177, 4
High Courts30 Jul 1952
Kamala Sundari Dassi Vs Nilmony Das
Calcutta High Court · AIR 1953 Cal 343 : 58 CWN 401 : 56 CWN 843
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3), 488(5)
High Courts30 Jul 1952
Bhupesh Chandra Dutta Vs Dr. M.N. Bose and Others
Calcutta High Court · AIR 1953 Cal 198 : 56 CWN 832
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 13(2)
High Courts28 Jul 1952
Bilash Chandra Mitra Vs Balmer Lawrie and Co. Ltd.
Calcutta High Court · AIR 1953 Cal 613 : 57 CWN 169 : (1953) 2 LLJ 337
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 15, 18, 2, 29
High Courts28 Jul 1952Dismissed
Gurbaksh Singh Sodi Vs Ballavdas Agarwalla
Calcutta High Court · (1953) 2 ILR (Cal) 279
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts25 Jul 1952
Krishna Chandra Vs Panchu Ghosh and Others
Calcutta High Court · AIR 1953 Cal 720 : 57 CWN 532
Civil Procedure Code, 1908 (CPC) — Section 9West Bengal Bargadars Act, 1950 — Section 3(2), 7, 9
High Courts25 Jul 1952
Ramrichpal Jhunjhunwalla Vs Jagadish Prosad Laloo Prosad
Calcutta High Court · AIR 1953 Cal 243 : 56 CWN 797
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 2(8), 9(1)
High Courts25 Jul 1952
Tulsidas Jewraj and Others Vs State of West Bengal and Another
Calcutta High Court · AIR 1952 Cal 912
West Bengal Land Development and Planning Act, 1948 — Section 4, 6, 7
High Courts23 Jul 1952
Nilkantha Bhattacharjee Vs Jitendra Nath Das
Calcutta High Court · AIR 1953 Cal 515
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9, 9(1), 9(2)
High Courts22 Jul 1952Dismissed
Rabindra Nath Mitra Vs Tara Kumar Chakravarty
Calcutta High Court · (1954) 2 ILR (Cal) 146
Calcutta Municipal Act, 1923 — Section 363Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Jul 1952Dismissed
Abinash Chandra and Others Vs Shree Sree Iswar Dharamraj Thakur and Another
Calcutta High Court · AIR 1953 Cal 194 : 56 CWN 870
High Courts18 Jul 1952
Surendra Nath Dutta Vs Mohini Mohan Chakravarty
Calcutta High Court · AIR 1954 Cal 73 : (1953) 23 CompCas 206 : 57 CWN 488 : (1954) 2 ILR (Cal) 139
Banking Companies (Amendment) Act, 1950 — Section 11Banking Companies Act, 1949 — Section 45A, 45B, 45FCivil Procedure Code, 1908 (CPC) — Section 115, 151, 48