High Courts07 Aug 1950Allowed

Mohammad Illias Vs The State

Calcutta High Court · AIR 1951 Cal 212 : (1951) 2 ILR (Cal) 360

Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 297, 299, 423Penal Code, 1860 (IPC) — Section 96