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Calcutta High Court judgments, 1950

316 judgments · page 15 of 16

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High Courts09 Feb 1950

Krishna Chandra Das Vs Lakshmi Narayan Das and Others

Calcutta High Court · AIR 1950 Cal 434 : 54 CWN 496

Court fees Act, 1870 — Article 17, 8
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High Courts09 Feb 1950

Ashutosh Bhattacharjee Vs Satindra Kumar Choudhury and Another

Calcutta High Court · AIR 1950 Cal 296 : (1950) 1 CALLT 150 : 54 CWN 380

Court Fees Act, 1870 — Article 1
Read judgment
High Courts09 Feb 1950

In Re: Lothian Jute Mills Co. Ltd.

Calcutta High Court · 55 CWN 646

Companies Act, 1956 — Section 79(3)
Read judgment
High Courts09 Feb 1950

Ashutosh Bhattacharjya Vs Satindra Kumar Chaudhuri

Calcutta High Court · (1951) 1 ILR (Cal) 386

Court Fees Act, 1870 — Article 17, 2, 5, 6, 8
Read judgment
High Courts08 Feb 1950Dismissed

Shaikh Mongal Vs Pure Dishargarh Colliery Co. and Others

Calcutta High Court · AIR 1950 Cal 328

Civil Procedure Code, 1908 (CPC) — Section 100, 101
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High Courts08 Feb 1950

Health Officer, Serampore Municipality Vs Shyam Sundae Sadhukhan

Calcutta High Court · (1951) 1 ILR (Cal) 380

Bengal Food Adulteration Act, 1919 — Section 21, 5, 5(1), 6(1), 6(2)
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High Courts08 Feb 1950Dismissed

Biswanath Bagchi Vs Jitendra Nath Sarkar

Calcutta High Court · (1951) 1 ILR (Cal) 383

Read judgment
High Courts08 Feb 1950

B.N. Roy Vs Shyam Sundar Sadhukhan

Calcutta High Court · AIR 1950 Cal 303

Bengal Food Adulteration Act, 1919 — Section 5(1), 6(1)
Read judgment
High Courts07 Feb 1950

Ram Kumar Shaw Vs Bhatpara Municipality

Calcutta High Court · AIR 1951 Cal 311

Bengal Municipal Act, 1932 — Section 330
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High Courts06 Feb 1950

Bibhuti Bhusan De Vs Kshettra Gopal Datta

Calcutta High Court · (1951) 1 ILR (Cal) 375

West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11
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High Courts05 Feb 1950

In Re: The Estate of Sambhu Nath Roy and Gagan Chand Roy

Calcutta High Court · (1952) 1 ILR (Cal) 333

Succession Act, 1925 — Section 111, 124, 131
Read judgment
High Courts03 Feb 1950

Rati Kanta Haldar and Others Vs Burro and Others

Calcutta High Court · AIR 1950 Cal 354 : (1951) 1 ILR (Cal) 370

Bengal Tenancy Act, 1885 — Section 153, 184, 193
Read judgment
High Courts03 Feb 1950

Dwarika Prosad and Others Vs Dr. B.K. Roy Choudhury and Others

Calcutta High Court · AIR 1950 Cal 349

Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)Penal Code, 1860 (IPC) — Section 268
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High Courts03 Feb 1950

Abdul Rahim Naskar Vs Abdul Jabbar Naskar and Others

Calcutta High Court · AIR 1950 Cal 379 : 54 CWN 445

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
Read judgment
High Courts02 Feb 1950

Kalu Mandal and Others Vs The State

Calcutta High Court · AIR 1950 Cal 412

Criminal Procedure Code, 1898 (CrPC) — Section 154, 297Evidence Act, 1872 — Section 145, 157
Read judgment
High Courts02 Feb 1950

Badri Prasad Jhunjhunwalla Vs Babulal Jhunjhunwalla and Others

Calcutta High Court · AIR 1950 Cal 368

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, 100, 101
Read judgment
High Courts31 Jan 1950Dismissed

Ram Jadu Lahiri Vs Din Doyal Shah and Others

Calcutta High Court · 54 CWN 810

Evidence Act, 1872 — Section 114
Read judgment
High Courts31 Jan 1950Dismissed

S. Banerjee Vs The State

Calcutta High Court · AIR 1951 Cal 388

Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 367
Read judgment
High Courts30 Jan 1950

In Re: Noakhali Union Bank Ltd.

Calcutta High Court · 54 CWN 744

Read judgment
High Courts25 Jan 1950

Sm. Sushama Roy Choudhurani Vs A.S.M. Osman

Calcutta High Court · AIR 1950 Cal 255 : 54 CWN 491

Civil Procedure Code, 1908 (CPC) — Section 45
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