High Courts28 Jan 1932
Radha Krishna Thakur and Another Vs Official Receiver, Dinesh Chandra Roy Chowdhury
Calcutta High Court · AIR 1932 Cal 642
Provincial Insolvency Act, 1920 — Section 4, 53Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 17 of 18
High Courts28 Jan 1932
Bijoy Krishna Basu and Others Vs Benode Behari Pramanik and Others
Calcutta High Court · AIR 1932 Cal 479
Specific Relief Act, 1877 — Section 9
High Courts28 Jan 1932
Badulla Howladar and Others Vs Aminaddi Chaukidar and Others
Calcutta High Court · AIR 1932 Cal 507
High Courts28 Jan 1932
Aswini Kumar Das Vs Sasanka Mohan Bose
Calcutta High Court · AIR 1932 Cal 750 : 140 Ind. Cas. 66
Criminal Procedure Code, 1898 (CrPC) — Section 522(1)Penal Code, 1860 (IPC) — Section 448
High Courts28 Jan 1932
Manmatha Nath Vs Rakhal Chandra Mandal and Another
Calcutta High Court · AIR 1933 Cal 215
High Courts27 Jan 1932Allowed
Nawabali Haji Vs Jainab Bibi
Calcutta High Court · (1932) 01 CAL CK 0019
High Courts26 Jan 1932
Jogesh Chandra Saha and Another Vs Monindra Narain Chakravarty and Others
Calcutta High Court · AIR 1932 Cal 620
Limitation Act, 1963 — Section 20, 21(2)
High Courts25 Jan 1932
Selina Sheehan Vs Hafez Mohammad Fateh Nashib
Calcutta High Court · AIR 1932 Cal 685
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1932
Sonatan Dafadar Vs Daulat Gazi and Others
Calcutta High Court · AIR 1932 Cal 571
Bengal Tenancy Act, 1885 — Section 160, 160(d), 85
High Courts19 Jan 1932
Padamchand Pannalal Vs Bhicumchand Chururia and Others
Calcutta High Court · AIR 1932 Cal 661 : 139 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 62
High Courts19 Jan 1932
Golam Asphia and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 295
Penal Code, 1860 (IPC) — Section 395
High Courts18 Jan 1932
Joges Chandra Khasnavis and Others Vs Prasanna Kumar Majumdar and Others
Calcutta High Court · AIR 1932 Cal 664
High Courts16 Jan 1932Allowed
Maharaja Bir Bikram Kishore Manikya Bahadur Vs Sujat Ali and Others
Calcutta High Court · (1932) 01 CAL CK 0020
High Courts14 Jan 1932
Muhammad Ali and Others Vs Emperor
Calcutta High Court · 145 Ind. Cas. 925
Penal Code, 1860 (IPC) — Section 366, 366A, 368
High Courts14 Jan 1932
Irpan Ali Laskar Vs Jogendra Chandra Das Patni and Others
Calcutta High Court · AIR 1932 Cal 708
Evidence Act, 1872 — Section 91, 92
High Courts14 Jan 1932
Israil Vs Emperor
Calcutta High Court · AIR 1932 Cal 536
Penal Code, 1860 (IPC) — Section 304
High Courts14 Jan 1932
Mahomed Ali and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 194
Penal Code, 1860 (IPC) — Section 366, 366A
High Courts12 Jan 1932
Surendra Nath Lahiri Vs Jnanendra Nath Lahiri
Calcutta High Court · AIR 1932 Cal 574
High Courts11 Jan 1932
Sudam Chandra Bag Vs Emperor
Calcutta High Court · AIR 1933 Cal 148
Criminal Procedure Code, 1898 (CrPC) — Section 494Dangerous Drugs Act, 1930 — Section 14
High Courts11 Jan 1932
Nagendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1932 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409, 477A