High Courts18 Jun 1912
Tulsi Mahato and Others Vs Chethree Lal Roy and Others
Calcutta High Court · 16 Ind. Cas. 379
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 13 of 31
High Courts18 Jun 1912
Mahomed Sadut Ali Mallik Vs Hara Sundari Debya
Calcutta High Court · 15 Ind. Cas. 351
High Courts18 Jun 1912
Ram Pratap Nemani Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 968
Calcutta Police Act, 1866 — Section 3, 44
High Courts18 Jun 1912
Binapani Debi Vs Sashibhushan Sinha
Calcutta High Court · 17 Ind. Cas. 119
Limitation Act, 1963 — Section 5
High Courts18 Jun 1912
Ram Pratap Nemani and Others Vs Emperor
Calcutta High Court · 16 Ind. Cas. 171
High Courts17 Jun 1912
Kesri Chand Vs National Jute Mills Co.
Calcutta High Court · (1913) ILR (Cal) 119
High Courts17 Jun 1912
Nazimuddin Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 163
Criminal Procedure Code, 1898 (CrPC) — Section 309, 403, 423, 439Penal Code, 1860 (IPC) — Section 147
High Courts17 Jun 1912
Nazimuddi Vs Emperor
Calcutta High Court · 15 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts17 Jun 1912
Kesri Chand Kothori Vs National Jute Mills, Co. Ltd. and Another
Calcutta High Court · 17 Ind. Cas. 87
High Courts14 Jun 1912
Lachman Ojha Vs Anup Rai
Calcutta High Court · 18 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1912
Batuk Nath Mandal Vs Bepin Bihari Chaudhuri
Calcutta High Court · 17 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 69
High Courts14 Jun 1912
Fazlar Rahim Vs Nabendra Kishore Roy and Others
Calcutta High Court · 15 Ind. Cas. 341
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts13 Jun 1912
Yusuf Gaze Vs Asmatullah and Others
Calcutta High Court · 15 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Jun 1912
Maharajah Bahadur Sir Prodyot Kumar Tagore Vs Isri Ram Marwari and Others
Calcutta High Court · 16 Ind. Cas. 792
High Courts13 Jun 1912
Kshetra Moni Dasi Vs Amodini Dasi and Another
Calcutta High Court · 16 Ind. Cas. 611
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1912
Prasanna Kumar Adhikary Vs Rachimuddin Howladar and Others
Calcutta High Court · 15 Ind. Cas. 327
Bengal Tenancy Act, 1885 — Section 104A, 113
High Courts13 Jun 1912
Akbar Ali Mian and Others Vs Musammat Hira Bibi and Another
Calcutta High Court · 15 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 52
High Courts12 Jun 1912
Parbati Debi Vs Mathura Nath Banerjee
Calcutta High Court · (1913) ILR (Cal) 29
Bengal Tenancy Act, 1885 — Section 30Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jun 1912
Hariharnath Das Vs Rajani Kanta Laik and Others
Calcutta High Court · 15 Ind. Cas. 537
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
High Courts12 Jun 1912
Nafar Chandra Pal Chowdhury Vs Kamini Kumar Lahiri
Calcutta High Court · 16 Ind. Cas. 205