High Courts09 Apr 1914
Birbal Vs Kishori Lal
Allahabad High Court · AIR 1914 All 851(1) : 25 Ind. Cas. 88
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,838 of 5,023
High Courts08 Apr 1914Dismissed
Musammat Mahaginia Vs Ram Charan
Allahabad High Court · AIR 1914 All 368 : 25 Ind. Cas. 327(1)
Criminal Procedure Code, 1898 (CrPC) — Section 438, 488
High Courts08 Apr 1914
Lal Singh and Others Vs The Collector of Etah
Allahabad High Court · (1914) ILR (All) 331 : 25 Ind. Cas. 398
High Courts07 Apr 1914Dismissed
Abdul Majid Vs Jawahir Lal and Others
Allahabad High Court · (1914) ILR (All) 350
High Courts07 Apr 1914Dismissed
Abdus Samad Vs The Chairman, Municipal Board
Allahabad High Court · (1914) ILR (All) 329
High Courts07 Apr 1914
Abdul Samad Vs Municipal Board
Allahabad High Court · AIR 1914 All 551(1) : 25 Ind. Cas. 207(1)
Uttar Pradesh Municipalities Act, 1916 — Section 152, 87
High Courts06 Apr 1914Dismissed
Munun Lal and Others Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 327
High Courts03 Apr 1914Dismissed
Kishun Sahai Vs Ganga Bux and Another
Allahabad High Court · AIR 1914 All 179(2) : 25 Ind. Cas. 408
High Courts03 Apr 1914
Sheo Gopal and Another Vs Najib Khan
Allahabad High Court · AIR 1914 All 458 : (1914) ILR (All) 398
High Courts02 Apr 1914Dismissed
Muhammad Ishaq Vs Emperor
Allahabad High Court · AIR 1914 All 170 : 25 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 193, 52
High Courts02 Apr 1914Dismissed
Emperor Vs Muhammad Ishaq
Allahabad High Court · (1914) ILR (All) 362
High Courts01 Apr 1914Dismissed
President, Kayastha Pathshalla, allahabad Vs Sheo Balak and Others
Allahabad High Court · AIR 1914 All 70 : 24 Ind. Cas. 98
High Courts31 Mar 1914Dismissed
Chatarbhuj Vs Raghubar Payal
Allahabad High Court · (1914) ILR (All) 354
High Courts30 Mar 1914Dismissed
Ahmadunnissa Vs Gulzari Lal
Allahabad High Court · AIR 1914 All 83(1) : 24 Ind. Cas. 36
High Courts28 Mar 1914
Asghar Ali Vs Amina Begam and Others Hamid Ali Khan Vs Amina Begam and Others
Allahabad High Court · AIR 1914 All 541 : (1914) ILR (All) 280
High Courts28 Mar 1914
Manbhari Vs Sumer Chand
Allahabad High Court · AIR 1914 All 457 : 25 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1