High Courts27 Mar 1914
Muhammad Abdul Ghafur Khan Vs The Secretary of State for India in Council and Others
Allahabad High Court · (1914) ILR (All) 325
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,839 of 5,023
High Courts27 Mar 1914
Mul Chand Vs Juggi Lal
Allahabad High Court · AIR 1914 All 176(1) : 25 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1914Disposed Of
Raghunandan Singh Vs Subhag Singh
Allahabad High Court · (1914) ILR (All) 282
High Courts24 Mar 1914Allowed
Kaniz Fatima Begam Vs Sakina Bibi and Others
Allahabad High Court · AIR 1914 All 475 : (1914) ILR (All) 318 : 25 Ind. Cas. 120
High Courts23 Mar 1914Dismissed
Asghar Ali Vs Amina Begam and Others
Allahabad High Court · 24 Ind. Cas. 59
Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9
High Courts20 Mar 1914Dismissed
Fazal Husain Khan Vs Ali Husain and Others
Allahabad High Court · (1914) ILR (All) 431
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts19 Mar 1914Dismissed
Rudra Partpap Sahi Vs Dawan Singh and Others
Allahabad High Court · AIR 1914 All 478 : 24 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts19 Mar 1914Dismissed
Mahabir Prasad Vs The Collector of Allahabad
Allahabad High Court · AIR 1914 All 44 : (1914) ILR (All) 277
High Courts17 Mar 1914Dismissed
Gaya Prasad and Others Vs Emperor
Allahabad High Court · AIR 1914 All 402(2) : 25 Ind. Cas. 515
Penal Code, 1860 (IPC) — Section 62
High Courts16 Mar 1914Disposed Of
Mazhar Ali Khan Vs Bhagwan Singh and Others
Allahabad High Court · (1914) ILR (All) 272
High Courts11 Mar 1914Dismissed
Masum Ali and Others Vs Abdul Aziz and Others
Allahabad High Court · (1914) ILR (All) 268
High Courts11 Mar 1914
Emperor Vs Nanhua
Allahabad High Court · AIR 1914 All 45 : (1914) ILR (All) 315
High Courts11 Mar 1914
Pitambar Lal and Another Vs Sital and Another
Allahabad High Court · AIR 1914 All 195 : 25 Ind. Cas. 263
High Courts09 Mar 1914Dismissed
Kirpa Ram Vs Gita Ram and Others
Allahabad High Court · (1914) ILR (All) 256
High Courts09 Mar 1914Dismissed
Ishwari Singh and Others Vs Narain Dat and Others
Allahabad High Court · AIR 1914 All 19 : (1914) ILR (All) 312
High Courts06 Mar 1914
Raj Kishore Das Vs Jaint Singh and Others
Allahabad High Court · AIR 1914 All 227 : (1914) ILR (All) 387
High Courts05 Mar 1914Dismissed
Mewa Lal and Others and Podai Tewari and Others Vs Indarpal Singh and Others
Allahabad High Court · (1914) ILR (All) 264