High Courts04 Mar 1914Dismissed
Indar Mal and Others Vs Jagan Prasad and Others
Allahabad High Court · AIR 1915 All 60 : (1914) ILR (All) 259
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,840 of 5,023
High Courts03 Mar 1914
Gita Ram and Others Vs Kirpa Ram
Allahabad High Court · AIR 1914 All 370(1) : 24 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Mar 1914Disposed Of
Ram Kirpal Vs Gaya Dat and Others
Allahabad High Court · AIR 1914 All 533 : 25 Ind. Cas. 80
Contract Act, 1872 — Section 23
High Courts28 Feb 1914Disposed Of
Makhan Lal and Others Vs Bombay, Baroda and Central India Railway Company
Allahabad High Court · AIR 1914 All 524 : 25 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Railways Act, 1890 — Section 80
High Courts27 Feb 1914Dismissed
Jamna Das and Others Vs Uma Shanker and Another
Allahabad High Court · AIR 1914 All 282 : 25 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1914Dismissed
Muhammad Abdul Ghafur Khan Vs Gokul Prasad and Others
Allahabad High Court · AIR 1914 All 527 : 25 Ind. Cas. 81
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts27 Feb 1914Dismissed
Uma Shankar and Lal Muhammad and Another Vs Jamna Das and Others
Allahabad High Court · (1914) ILR (All) 308
High Courts26 Feb 1914Dismissed
Faiyaz Husain and Fizza Begam Vs Khurshed Husain
Allahabad High Court · (1914) ILR (All) 289
High Courts25 Feb 1914Disposed Of
Secretary of State for India Vs Jwahir Lal
Allahabad High Court · 25 Ind. Cas. 48
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Feb 1914Disposed Of
Jawahir Lal Vs The Secretary of state for India in council
Allahabad High Court · (1914) ILR (All) 235
High Courts25 Feb 1914
Triloki Nath Vs Badri Das and Others
Allahabad High Court · AIR 1914 All 17(2) : (1914) ILR (All) 250
High Courts21 Feb 1914
Emperor Vs Beni
Allahabad High Court · AIR 1914 All 363(1) : 25 Ind. Cas. 352
Penal Code, 1860 (IPC) — Section 290
High Courts20 Feb 1914
Rajwanta Kunwar Vs Shiam Narain Singh and Others
Allahabad High Court · (1914) ILR (All) 220
High Courts17 Feb 1914Allowed
Abdul Rahim Khan Vs Ahmad Khan
Allahabad High Court · AIR 1914 All 517 : (1914) ILR (All) 231
High Courts17 Feb 1914
Herbert Archibald Pocock and Another Vs The Delhi and London Bank Limited and Others
Allahabad High Court · AIR 1914 All 157 : (1914) ILR (All) 217
High Courts11 Feb 1914
Hazari Lal Vs Emperor
Allahabad High Court · AIR 1914 All 206 : 25 Ind. Cas. 326
United Provinces Municipalities Act, 1900 — Section 152
High Courts10 Feb 1914
Muhammad Fakhr-Ud Din Vs Bhikhi Ram
Allahabad High Court · AIR 1914 All 397 : (1914) ILR (All) 212
High Courts06 Feb 1914Dismissed
Haidar Raza Vs Emperor
Allahabad High Court · 25 Ind. Cas. 321
Evidence Act, 1872 — Section 91