High Courts06 Feb 1914Dismissed
Husaini Khanum and Another Vs Bakhtawar Begam
Allahabad High Court · (1913) ILR (All) 195
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,841 of 5,023
High Courts05 Feb 1914Dismissed
Jagarnath Sahu Vs Parmeshwar Narain
Allahabad High Court · (1914) ILR (All) 209
High Courts04 Feb 1914Dismissed
Emperor Vs Jaggan and Another
Allahabad High Court · (1914) ILR (All) 239
High Courts02 Feb 1914Disposed Of
The Notified Area Of Babaut Vs Munshi Lal
Allahabad High Court · (1914) ILR (All) 176
High Courts30 Jan 1914Disposed Of
Bindesri Pande and Others Vs Gokul
Allahabad High Court · (1914) ILR (All) 183
High Courts30 Jan 1914
W.A. Hearsey Vs Mrs. Eva Forster
Allahabad High Court · AIR 1914 All 364 : 24 Ind. Cas. 165
Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126
High Courts29 Jan 1914Allowed
Sarvi Begam Vs Taj Begam
Allahabad High Court · AIR 1914 All 511(1) : (1914) ILR (All) 181
High Courts23 Jan 1914
Mata Palat and Others Vs Beni Madho
Allahabad High Court · AIR 1914 All 184 : (1914) ILR (All) 172
High Courts20 Jan 1914
Jawahir Mal and Others Vs Indomati and Others
Allahabad High Court · (1914) ILR (All) 201
High Courts17 Jan 1914Dismissed
Gobind Saran and Dan Kunwar and Others Vs Chetan Das
Allahabad High Court · (1914) ILR (All) 139
High Courts17 Jan 1914Dismissed
Ram Charan and Another Vs Mihin Lal and Another
Allahabad High Court · AIR 1914 All 23 : (1914) ILR (All) 158
High Courts17 Jan 1914
Sital Prasad and Another Vs Prag and Another
Allahabad High Court · (1914) ILR (All) 155
High Courts15 Jan 1914
In Re: Stamp References by the Board of Revenue
Allahabad High Court · (1914) ILR (All) 137
High Courts13 Jan 1914
Emperor Vs Ghure
Allahabad High Court · AIR 1914 All 85 : (1914) ILR (All) 168
High Courts02 Jan 1914Dismissed
Ram Bharos and Others Vs Baban
Allahabad High Court · AIR 1914 All 79 : (1914) ILR (All) 129
High Courts22 Dec 1913
Bashir Husain Vs Ali Husain and Another
Allahabad High Court · AIR 1914 All 150 : (1914) ILR (All) 166
High Courts17 Dec 1913Dismissed
Hashmat Bibi Vs Bhagwan Das and Others
Allahabad High Court · (1914) ILR (All) 65