High Courts14 Nov 1913
Thakur Prasad and Another Vs Kapildeo and Another
Allahabad High Court · (1914) ILR (All) 17
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,843 of 5,023
High Courts12 Nov 1913Disposed Of
Emperor Vs Mangal and Others
Allahabad High Court · (1914) ILR (All) 13
High Courts08 Nov 1913Allowed
Shankar Bakhsh Singh Vs Raghubir Prasad and Others
Allahabad High Court · (1914) ILR (All) 40
High Courts07 Nov 1913Disposed Off
Mutasaddi Lal Vs Harkesh and Others
Allahabad High Court · (1914) ILR (All) 11
High Courts07 Nov 1913Dismissed
Mul Chand Vs Murari Lal and Others
Allahabad High Court · AIR 1914 All 212 : (1914) ILR (All) 8
High Courts04 Nov 1913Dismissed
Hargobind and Another and Kishore Singh and Others Vs Tota Ram
Allahabad High Court · (1914) ILR (All) 141
High Courts01 Nov 1913Dismissed
Emperor Vs Ram Dayal and Others
Allahabad High Court · (1914) ILR (All) 26
High Courts24 Oct 1913Dismissed
Nand Ram Vs Chote Lal and Another
Allahabad High Court · (1913) ILR (All) 578
High Courts24 Oct 1913
Suranjan Singh and Another Vs Ram Bahal Lal and Others
Allahabad High Court · (1913) ILR (All) 582
Civil Procedure Code, 1908 (CPC) — Section 148, 2
High Courts25 Sept 1913Disposed Of
Emperor Vs Sayeed Ahmad
Allahabad High Court · (1913) ILR (All) 575
Criminal Procedure Code, 1898 (CrPC) — Section 103Oaths Act, 1873 — Section 13
High Courts17 Sept 1913Allowed
Emperor Vs Man Singh and Others
Allahabad High Court · (1913) ILR (All) 570
High Courts06 Aug 1913Dismissed
Kundan Lal Vs Shankar Lal and Another
Allahabad High Court · (1913) ILR (All) 564
High Courts05 Aug 1913Dismissed
Emperor Vs Hanuman and Others
Allahabad High Court · (1913) ILR (All) 560
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Aug 1913
Balwant Singh and Another Vs Gayan Singh and Others
Allahabad High Court · (1913) ILR (All) 534
High Courts31 Jul 1913Dismissed
Balgobind and Another Vs Bhaggu Mal
Allahabad High Court · (1913) ILR (All) 558
Evidence Act, 1872 — Section 92, 92(1)
High Courts29 Jul 1913Disposed Of
Mannu Lal and Another Vs Makhan Das Mannu Lal and Another Vs Kallu Das
Allahabad High Court · (1913) ILR (All) 556
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts29 Jul 1913Allowed
Har Dayal Vs Narain Das and Rup Narain
Allahabad High Court · (1913) ILR (All) 571
Transfer of Property Act, 1882 — Section 90
High Courts28 Jul 1913Disposed Of
Wahid Ali Khan Vs Tori Ram
Allahabad High Court · (1913) ILR (All) 551