COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,844 of 5,023

High Courts24 Jul 1913Disposed Of

Jas Kunwar Vs Pema

Allahabad High Court · (1913) ILR (All) 527

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High Courts22 Jul 1913Dismissed

Sri Ram Vs Mumtaz Ahmad and Another and Bhawani Singh and Others

Allahabad High Court · (1913) ILR (All) 524

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5

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High Courts21 Jul 1913Dismissed

Haribans Rai and Others Vs Sri Niwas Naik

Allahabad High Court · (1913) ILR (All) 518

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14

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High Courts21 Jul 1913Disposed Of

Udit Tiwari Vs Bihari Pande

Allahabad High Court · (1913) ILR (All) 521

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High Courts18 Jul 1913Allowed

Nandan Singh Vs Ganga Prasad

Allahabad High Court · (1913) ILR (All) 512

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2North Western Provinces Tenancy Act, 1901 — Section 34

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High Courts17 Jul 1913Dismissed

Badri Prasad Vs Kailashi Kunwar

Allahabad High Court · (1913) ILR (All) 548

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High Courts17 Jul 1913

Emperor Vs Ram Newaz

Allahabad High Court · (1913) ILR (All) 506

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts16 Jul 1913Dismissed

Brij Lal Vs Sundar Lal and Others and Bhairon Prasad and Others

Allahabad High Court · (1913) 07 AHC CK 0019

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High Courts15 Jul 1913Disposed Of

Sri Kishan Das and Another Vs Yakub Khan and Others

Allahabad High Court · (1913) ILR (All) 505

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23

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High Courts11 Jul 1913Disposed Of

Mahadeo Singh and Another Vs Sheo Karan Singh and Another

Allahabad High Court · (1913) ILR (All) 481

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High Courts11 Jul 1913Dismissed

Kokla Vs Piari Lal and Another

Allahabad High Court · (1913) ILR (All) 502

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High Courts08 Jul 1913Allowed

Yad Ram Vs Cheda Lal and Others

Allahabad High Court · (1913) ILR (All) 478

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High Courts08 Jul 1913Dismissed

Said-Un-Nissa and Others Vs Babu Ram

Allahabad High Court · (1913) ILR (All) 499

Guardians and Wards Act, 1890 — Section 29

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High Courts04 Jul 1913Allowed

Bajrangi Lal and Others Vs Mahabir Kunwar and Others

Allahabad High Court · (1913) ILR (All) 476

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89

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High Courts01 Jul 1913Dismissed

Mahant Ramanand Gir Vs Parmanand Singh and Others

Allahabad High Court · (1913) ILR (All) 474

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High Courts01 Jul 1913Dismissed

Ranno Singh Vs Janki Misir and Another and Mahadeo Singh and Another

Allahabad High Court · (1913) ILR (All) 472

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High Courts17 Jun 1913Disposed Of

Alam Singh Vs Gokul Singh and Others

Allahabad High Court · (1913) ILR (All) 484

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

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High Courts16 Jun 1913Dismissed

Ram Raj Vs Brij Nath and Others

Allahabad High Court · (1913) ILR (All) 470

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High Courts05 Jun 1913Disposed Of

Nirma Vs Abdul Aziz Khan and Others

Allahabad High Court · (1913) ILR (All) 466

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High Courts05 Jun 1913Disposed Of

Randhir Singh Vs Bhagwan Das

Allahabad High Court · (1913) ILR (All) 541

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