High Courts25 Apr 1913Allowed
Shanti Prasad and Others Vs Banke Lal and Another Shanti Prasad and Others Vs Birj Lal and Others
Allahabad High Court · (1913) ILR (All) 387
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,846 of 5,023
High Courts22 Apr 1913Dismissed
Nabin Kali Devi Vs Khettar Chandra Basu Mallik and Goshain Rampuri
Allahabad High Court · (1913) ILR (All) 385
High Courts16 Apr 1913Disposed Of
Achhaibar Singh and Others Vs Ram Sarup Sahu and Others
Allahabad High Court · (1913) ILR (All) 380
High Courts14 Apr 1913Disposed Of
Abdul Ahad and Others Vs Mahtab Bibi and Others
Allahabad High Court · (1913) ILR (All) 378
High Courts13 Apr 1913
Emperor Vs Azmat Shah Khan and Others
Allahabad High Court · (1913) ILR (All) 374
High Courts01 Apr 1913Disposed Of
Walidad Khan and Others Vs Janak Singh
Allahabad High Court · (1913) 04 AHC CK 0008
High Courts30 Mar 1913
Abdul Ghafoor Vs Ghulam Husain and Another
Allahabad High Court · (1913) 03 AHC CK 0002
High Courts20 Mar 1913Disposed Of
Hori Lal Vs Gobardhan Das and Others and Lekha Singh and Others
Allahabad High Court · (1913) ILR (All) 364
High Courts20 Mar 1913Dismissed
Basant Bihari Ghoshal Vs The Secretary of State for India in Council
Allahabad High Court · (1913) ILR (All) 368
High Courts19 Mar 1913Dismissed
Emperor Vs Bimala Charan Roy
Allahabad High Court · (1913) ILR (All) 361
High Courts17 Mar 1913Allowed
Ram Khelawan Rai and Another Vs Meghu Rai and Mata Kunwar and Others
Allahabad High Court · (1913) ILR (All) 326
High Courts17 Mar 1913Allowed
Liladhar and Others Vs Bakhshi Ram
Allahabad High Court · (1913) ILR (All) 353
High Courts17 Mar 1913
Mohan Lalji and Another Vs Gordhan Lalji Maharaj and Others
Allahabad High Court · (1913) ILR (All) 283
High Courts12 Mar 1913Allowed
Durga Kunwar Vs Matu Mal and Others
Allahabad High Court · (1913) ILR (All) 311
High Courts11 Mar 1913Dismissed
Raghunandan Prasad Vs Sheo Prasad
Allahabad High Court · (1913) ILR (All) 308
High Courts11 Mar 1913Dismissed
Jamna Prasad Raut Vs Raghunath Prasad and Others
Allahabad High Court · (1913) ILR (All) 307
High Courts10 Mar 1913
Sheo Chaudhri and Others Vs Sadho Das
Allahabad High Court · 18 Ind. Cas. 948
Transfer of Property Act, 1882 — Section 41