High Courts10 Mar 1913
Sahib Dyal Singh and Others Vs Musammat Auliyai Bibi and Others
Allahabad High Court · 18 Ind. Cas. 1004
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,847 of 5,023
High Courts04 Mar 1913Allowed
Sri Mahant Bramha Khushal Vs Sumera
Allahabad High Court · 18 Ind. Cas. 957
High Courts04 Mar 1913Allowed
Anrut Rai and Others Vs Jaleshar Rai and Others
Allahabad High Court · (1913) ILR (All) 302
High Courts04 Mar 1913
Jaleshwar Rai and Others Vs Anrut Rai and Others
Allahabad High Court · 18 Ind. Cas. 904
High Courts04 Mar 1913
Yusuf Ali Beg Vs Ayub Beg
Allahabad High Court · 18 Ind. Cas. 920
Evidence Act, 1872 — Section 108, 2
High Courts03 Mar 1913Dismissed
Lajja Ram and Another Vs Gur Bakhsh and Others
Allahabad High Court · 18 Ind. Cas. 945
High Courts03 Mar 1913Allowed
Abdul Ghafur Vs Ghulam Husain and Another
Allahabad High Court · (1913) ILR (All) 296
High Courts03 Mar 1913
M.J. Powell Vs A.E. Hart
Allahabad High Court · 18 Ind. Cas. 925
Penal Code, 1860 (IPC) — Section 193, 418
High Courts01 Mar 1913Allowed
Bhagwan Das and Another Vs Muhammad Yahia
Allahabad High Court · 18 Ind. Cas. 928
High Courts01 Mar 1913Allowed
Muhammad Yahia Vs Bhagwan Das and Another
Allahabad High Court · (1913) ILR (All) 292
High Courts27 Feb 1913Dismissed
Dhanpal Singh Vs Budh Singh and Another
Allahabad High Court · (1913) ILR (All) 271
High Courts26 Feb 1913Allowed
Manohar Lal and Others Vs Diwan Singh and Others
Allahabad High Court · 18 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts26 Feb 1913Dismissed
Girdhari Lal Vs Kallo Mistri
Allahabad High Court · AIR 1914 All 49(2) : 18 Ind. Cas. 916
High Courts26 Feb 1913Dismissed
Gajdhar Sahai Vs Indarjit and Others and Dhanat Rai and Others
Allahabad High Court · (1913) ILR (All) 270
High Courts25 Feb 1913Dismissed
Chiranji Lal Vs Kasturi and Others
Allahabad High Court · (1913) ILR (All) 265
High Courts25 Feb 1913
Musammat Kasturi and Others Vs Chiranji Lal
Allahabad High Court · 18 Ind. Cas. 927