COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,848 of 5,023
High Courts22 Feb 1913Disposed Of
Jairaj Mal Vs Radha Kishan and Others
Allahabad High Court · (1913) ILR (All) 257
High Courts20 Feb 1913Dismissed
Lal Muhammad Vs Musammat Shakuran and Others
Allahabad High Court · 18 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33
High Courts20 Feb 1913Disposed Of
Badri Prasad and Another Vs Abdul Karim and Others
Allahabad High Court · (1913) ILR (All) 254
High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Raja Patesri Partap Narayan Singh and Others
Allahabad High Court · 18 Ind. Cas. 923
Registration Act, 1877 — Section 21
High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Patesri Partab Narain Singh and Others
Allahabad High Court · (1913) ILR (All) 250
High Courts18 Feb 1913Dismissed
Hira Prasad Pandey Vs Kashi Prasad and Others
Allahabad High Court · 18 Ind. Cas. 897
High Courts18 Feb 1913Allowed
Dalip Singh and Others Vs Kundan Lal and Others
Allahabad High Court · 18 Ind. Cas. 726
High Courts18 Feb 1913
Kundan Lal Vs Dalip Singh and Others Kundan Lal Vs Bakhtawar Singh and Others
Allahabad High Court · (1913) ILR (All) 207
High Courts17 Feb 1913Dismissed
Ram Chandra Naik Kalia Vs Abdul Hakim and Others
Allahabad High Court · (1913) ILR (All) 204
High Courts17 Feb 1913Dismissed
Jadunath Rai and Another Vs Gobardhan Sahi and Another and Nanhu Sahi and Others
Allahabad High Court · (1913) ILR (All) 202
High Courts17 Feb 1913
Sri Ram and Others Vs Ram Lal and Others
Allahabad High Court · 18 Ind. Cas. 878
Evidence Act, 1872 — Section 65(b)
High Courts15 Feb 1913Dismissed
Sher Singh Vs Durgpal and Another
Allahabad High Court · 18 Ind. Cas. 724
High Courts15 Feb 1913Disposed Of
Ganeshi Lal and Others Vs Charan Singh and Others
Allahabad High Court · (1913) ILR (All) 247
High Courts14 Feb 1913Disposed Of
Haji Muhammad Karimullah Khan Vs Jhaman Singh and Others
Allahabad High Court · 18 Ind. Cas. 734
North Western Provinces Rent Act, 1881 — Section 30Oudh Rent Act, 1886 — Section 107B(b)
High Courts14 Feb 1913Dismissed
Hadi Hasan Khan Vs Pati Ram
Allahabad High Court · (1913) ILR (All) 200
High Courts13 Feb 1913Dismissed
Ali Muhammad and Others Vs Ram Chandra and Others Ali Muhammad and Others Vs Kamaruddin Beg
Allahabad High Court · (1913) ILR (All) 197