High Courts13 Feb 1913
Ram Chandar and Others Vs Khwaja Ali Muhammad and Others
Allahabad High Court · 18 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,849 of 5,023
High Courts12 Feb 1913Dismissed
Makhdum Bakhsh and Others Vs Bihari Lal and Others Makhdum Bakhsh and Others Vs Alim-Ullah Khan and Others
Allahabad High Court · (1913) ILR (All) 194
High Courts12 Feb 1913Dismissed
Mohan Lal Vs Jagan Nath and Another
Allahabad High Court · (1913) ILR (All) 243
High Courts12 Feb 1913
Behari Lal and Others Vs Makhdum Bakhsh and Others
Allahabad High Court · 18 Ind. Cas. 744
Evidence Act, 1872 — Section 21
High Courts10 Feb 1913
Rajmangal Sahu and Another Vs F. Mackinon
Allahabad High Court · 18 Ind. Cas. 875
High Courts08 Feb 1913Dismissed
Behari Lal Vs Daud Husain and Others
Allahabad High Court · 18 Ind. Cas. 721
High Courts08 Feb 1913Dismissed
Bihari Lal Vs Daud Husain and Others
Allahabad High Court · (1913) ILR (All) 240
High Courts07 Feb 1913Dismissed
Shida Ali Vs Phullo and Another
Allahabad High Court · (1913) ILR (All) 185
High Courts07 Feb 1913Dismissed
Udai Bhan Pargas Vs Anant Das
Allahabad High Court · (1913) ILR (All) 187
High Courts07 Feb 1913Dismissed
Jwala Prasad and Others Vs Kunwar Sen and Others
Allahabad High Court · (1913) ILR (All) 190
High Courts04 Feb 1913Dismissed
Badri Narayan Vs Kunj Behari Lal
Allahabad High Court · 18 Ind. Cas. 731
Limitation Act, 1963 — Section 20(1)
High Courts04 Feb 1913Dismissed
Kunj Bihari Lal Vs Badri Narain
Allahabad High Court · (1913) ILR (All) 178
High Courts04 Feb 1913
Chaini Ram and Another Vs Hannu and Others
Allahabad High Court · 18 Ind. Cas. 729
Provincial Insolvency Act, 1920 — Section 14, 6
High Courts03 Feb 1913Dismissed
G.J. Bower Vs Imperial Bank Limited
Allahabad High Court · (1913) ILR (All) 177
High Courts01 Feb 1913
Imam Baksh Vs Musammat Anwari Begam and Others
Allahabad High Court · 18 Ind. Cas. 718
High Courts31 Jan 1913Allowed
Dina Nath and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 665
Companies Act, 1832 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts31 Jan 1913Allowed
Emperor Vs Dina Nath and Another
Allahabad High Court · (1913) ILR (All) 173
High Courts30 Jan 1913Dismissed
Bakht Bahadur and Others Vs Kishun Narain and Others
Allahabad High Court · 18 Ind. Cas. 543