High Courts21 Apr 1914
Ram Ratan and Others Vs Subhan and Others
Allahabad High Court · AIR 1914 All 419 : 24 Ind. Cas. 93(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,837 of 5,023
High Courts21 Apr 1914
Sham Lal and Others Vs W.K. Porter, Official Liquidator of Shri Baldeo Mills Co.
Allahabad High Court · AIR 1914 All 216(2) : 24 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Apr 1914
Chiraunji Lal Vs Kallo and Others
Allahabad High Court · AIR 1914 All 309 : 25 Ind. Cas. 412
Evidence Act, 1872 — Section 90
High Courts18 Apr 1914Dismissed
Muhammad Abdul Hamid Vs Hedayetunnissa Bibi and Others
Allahabad High Court · AIR 1914 All 414 : 25 Ind. Cas. 284
Transfer of Property Act, 1882 — Section 89
High Courts17 Apr 1914
Khan Chand Vs Musammat Chandun and Others
Allahabad High Court · AIR 1914 All 202(2) : 24 Ind. Cas. 81
High Courts15 Apr 1914Dismissed
Ahsan-Ullah Khan Vs Mansukh Ram
Allahabad High Court · (1914) ILR (All) 403
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Apr 1914Dismissed
Bindhaohal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · AIR 1914 All 870(2) : (1914) ILR (All) 382
High Courts15 Apr 1914
Bidhachal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · 25 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 107, 250
High Courts15 Apr 1914
Ahsanullah Khan Vs Mansukh Ram
Allahabad High Court · AIR 1914 All 211 : 25 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts15 Apr 1914
Ali Ahmad Vs Sohan Lal and Another
Allahabad High Court · AIR 1914 All 534 : 24 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Apr 1914Dismissed
Bishrup Vs Nil Kanth
Allahabad High Court · AIR 1915 All 265 : 29 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Apr 1914Dismissed
Gobind Rao and Others Vs Kamta Prasad
Allahabad High Court · AIR 1914 All 177(2) : 25 Ind. Cas. 400
Bundelkhand Land Alienation Act, 1903 — Section 9
High Courts14 Apr 1914
Gobind Bao and Others Vs Kamta Prasad
Allahabad High Court · (1914) ILR (All) 376
High Courts14 Apr 1914
Musammat Main A and Another Vs Madho Prasad and Others
Allahabad High Court · 24 Ind. Cas. 105
High Courts09 Apr 1914Allowed
Chhittar Mal and Another Vs Ram Narain and Others
Allahabad High Court · 24 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Apr 1914Dismissed
Bahadur Singh Vs Shiam Sundar Tug
Allahabad High Court · (1914) ILR (All) 365
High Courts09 Apr 1914Dismissed
Balkaran Upadhya Vs Gaya Din Kalwar and Others
Allahabad High Court · AIR 1914 All 80 : 24 Ind. Cas. 255
Limitation Act, 1908 — Section 31
High Courts09 Apr 1914Allowed
Gaya Din Kalwar and Others and Aisha Bibi and Others Vs Balkaran Upadhya and Others
Allahabad High Court · (1914) ILR (All) 370