High Courts08 May 1914
Kedar Nath Vs Sohan Lal and Others
Allahabad High Court · AIR 1914 All 328 : 25 Ind. Cas. 405
Easements Act, 1882 — Section 15
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,835 of 5,023
High Courts08 May 1914
Bhagirathi and Others Vs Suraj Mal and Another
Allahabad High Court · AIR 1914 All 373(1) : 25 Ind. Cas. 327
High Courts07 May 1914Dismissed
Wahid Khan and Another Vs Zainab
Allahabad High Court · AIR 1914 All 218 : 25 Ind. Cas. 387
High Courts07 May 1914Dismissed
Shams-Un-Nissa Bibi, Kulsum Bibi Vs Muhammad Ahsan-Ullah and Others
Allahabad High Court · (1914) ILR (All) 456
High Courts07 May 1914Dismissed
Zainab Bibi Vs Wahid Khan and Another
Allahabad High Court · (1914) ILR (All) 458
High Courts07 May 1914
Durga Prasad Pande and Another Vs Fateh Bahadur Singh and Others
Allahabad High Court · AIR 1914 All 192 : (1914) ILR (All) 451
High Courts07 May 1914
Muhammad Ahsan-Ullah and Others Vs Shams-Un-Nissa Bibi and Another
Allahabad High Court · 24 Ind. Cas. 425
High Courts07 May 1914
Tirkha Vs Itwari
Allahabad High Court · AIR 1914 All 417 : 25 Ind. Cas. 344
Workmans Breach of Contract Act, 1859 — Section 2
High Courts04 May 1914Allowed
Ghansam Vs Biranchi Lal and Another
Allahabad High Court · AIR 1914 All 477 : 25 Ind. Cas. 301
High Courts04 May 1914
Kamta Parshad and Others Vs Gulzar Singh
Allahabad High Court · AIR 1914 All 143 : 25 Ind. Cas. 413
High Courts02 May 1914Allowed
Gulzari Lal and Another Vs Jai Ram
Allahabad High Court · AIR 1914 All 104 : 24 Ind. Cas. 178
North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194
High Courts02 May 1914Dismissed
Mata Prasad and Others Vs Ram Charan Sahu and Others
Allahabad High Court · 25 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts02 May 1914Allowed
Gulzari Mal and Another Vs Jai Ram
Allahabad High Court · (1914) ILR (All) 441
High Courts02 May 1914
Ram Charan Sahu and Others Vs Mata Prasad and Others
Allahabad High Court · (1914) ILR (All) 446
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts01 May 1914Dismissed
Sital Parshad Vs The Municipal Board of Cawnpore
Allahabad High Court · AIR 1914 All 409 : 25 Ind. Cas. 323
Uttar Pradesh Municipalities Act, 1916 — Section 147
High Courts01 May 1914Dismissed
Sital Prasad Vs The Municipal Board of Cawnpore
Allahabad High Court · (1914) ILR (All) 430
High Courts01 May 1914
Bisheshar Dayal and Another Vs Jwala Prasad and Another
Allahabad High Court · (1914) ILR (All) 426
Contract Act, 1872 — Section 30
High Courts01 May 1914
Bisheshar Dayal and Another Vs Jawala Prasad and Another
Allahabad High Court · AIR 1914 All 321 : 25 Ind. Cas. 415
Contract Act, 1872 — Section 30
High Courts30 Apr 1914Disposed Of
Tej Pal-Decree-holder Vs Tara Singh and Another
Allahabad High Court · AIR 1914 All 467 : 24 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47