High Courts30 Apr 1914Dismissed
Muhammad Amir and Others Vs Sumitra kuar and Others
Allahabad High Court · AIR 1914 All 441 : (1914) ILR (All) 424 : 24 Ind. Cas. 97
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,836 of 5,023
High Courts29 Apr 1914Dismissed
Baleshwar and Another Vs Ram Deo
Allahabad High Court · AIR 1914 All 481 : 24 Ind. Cas. 104
Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts29 Apr 1914Dismissed
Changa Mul and Others Vs Provincial Bank Ld.
Allahabad High Court · AIR 1914 All 471 : 25 Ind. Cas. 210
High Courts29 Apr 1914Disposed Of
Kunj Kishore and Others Vs W. K. Porter, official liquidator of Shri Baldeo Mills Co.
Allahabad High Court · AIR 1914 All 238 : 24 Ind. Cas. 29
Contract Act, 1872 — Section 237Contract Act, 1872 — Section 237Contract Act, 1872 — Section 237
High Courts29 Apr 1914Dismissed
The Provincial Bank, Ld Vs Ghanga Mal The Provincial Bank, Ld. Vs Durga Prasad The Provincial Bank, Ld. Vs Jagmandar Das
Allahabad High Court · (1914) ILR (All) 412
High Courts29 Apr 1914Dismissed
Ram Deo, Banaraj and Others Vs Baleshar and Another
Allahabad High Court · (1914) ILR (All) 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Apr 1914Dismissed
Rupan Bibi Vs Bhagelu Lal
Allahabad High Court · AIR 1914 All 420 : (1914) ILR (All) 423 : 25 Ind. Cas. 320
Succession Certificate Act, 1889 — Section 16
High Courts29 Apr 1914Allowed
Kunj Kishore and Others Vs The Official Liquidator, Shri Baldeo Mills Limited
Allahabad High Court · (1914) ILR (All) 416
Companies Act, 1956 — Section 77Contract Act, 1872 — Section 237Negotiable Instruments Act, 1881 (NI) — Section 1
High Courts29 Apr 1914
Pearey Lal Vs W.K. Porter, Official Liquidator
Allahabad High Court · AIR 1914 All 489 : 24 Ind. Cas. 99
Companies Act, 1956 — Section 242Companies Act, 1956 — Section 242Companies Act, 1956 — Section 242
High Courts29 Apr 1914
Autar Kurmi Vs Emperor
Allahabad High Court · AIR 1914 All 107 : 24 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)
High Courts28 Apr 1914Allowed
Balkrishna Das Vs Kunwar Hira Lal Bagla and Others
Allahabad High Court · 24 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts28 Apr 1914Allowed
Bal Krishna Das Vs Hira Lal Bagla and Others
Allahabad High Court · AIR 1914 All 393 : (1914) ILR (All) 406
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts28 Apr 1914Dismissed
Mathura Prasad Vs Durga Wati and Others
Allahabad High Court · (1914) ILR (All) 380
High Courts28 Apr 1914
Mathura Prasad Vs Durgawati and Others
Allahabad High Court · AIR 1914 All 68(1) : 24 Ind. Cas. 182
High Courts28 Apr 1914
Kundun Lal Vs kallu and Others
Allahabad High Court · 24 Ind. Cas. 79
Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114
High Courts28 Apr 1914
Panday Jagannath Vs Musammat Junian
Allahabad High Court · 24 Ind. Cas. 63
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Apr 1914
Ambica Saran Singh and Others Vs Debi Saran Singh and Others
Allahabad High Court · AIR 1914 All 436 : 24 Ind. Cas. 91
Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7
High Courts25 Apr 1914
Saeed-Ud-Din Khan and Others Vs Hira lal and Others
Allahabad High Court · AIR 1914 All 109 : 24 Ind. Cas. 25
High Courts21 Apr 1914Disposed Of
Muhammad Inam-Ul-Lah Khan Vs Narain Das
Allahabad High Court · 29 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1