High Courts13 May 1914Allowed
Fazal Hussain Vs Muhammad Sharif and Others
Allahabad High Court · AIR 1914 All 78 : 24 Ind. Cas. 464
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,834 of 5,023
High Courts13 May 1914Disposed Of
Mohan Singh Vs Musammat Anar Kuar
Allahabad High Court · AIR 1914 All 97 : 24 Ind. Cas. 518
High Courts13 May 1914
Bal Kishun Vs Sipahi Lal and Others
Allahabad High Court · 25 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts13 May 1914Allowed
Sayadat Husain and Another Vs Musammat Salimunnissa
Allahabad High Court · AIR 1914 All 486(1) : 24 Ind. Cas. 632
High Courts13 May 1914Dismissed
Fazal Husain Vs Muhammad Sharif and Another
Allahabad High Court · (1914) ILR (All) 471
High Courts13 May 1914Disposed Of
Salim-Un-Nissa Vs Saadat Husain and Another
Allahabad High Court · (1914) ILR (All) 466
High Courts12 May 1914Dismissed
Shiam Sunder Lal and Others Vs Buddhu Lal and Others
Allahabad High Court · 24 Ind. Cas. 252
Transfer of Property Act, 1882 — Section 41
High Courts12 May 1914Dismissed
Zulfikar Haider and Another Vs Durga and Others
Allahabad High Court · AIR 1914 All 292 : 24 Ind. Cas. 422
High Courts12 May 1914Disposed Of
Hambeed-Ud-Din and Another Vs Raghunath Prashad Misir
Allahabad High Court · 24 Ind. Cas. 271
High Courts12 May 1914Dismissed
Hazari Singh and Others Vs Terbeni Singh and Others
Allahabad High Court · AIR 1914 All 554 : 28 Ind. Cas. 577
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 May 1914Dismissed
Surajbale Singh Vs Birthu and Others
Allahabad High Court · AIR 1914 All 92 : 24 Ind. Cas. 482
High Courts11 May 1914Disposed Of
Gaya Din Singh Vs Gajadhar and Others
Allahabad High Court · AIR 1914 All 542(2) : 24 Ind. Cas. 611
High Courts11 May 1914
Frank Hay and Another Vs Rafiuddin
Allahabad High Court · AIR 1914 All 512 : 25 Ind. Cas. 353
High Courts11 May 1914
Pargas Singh and Another Vs Mansab Ali
Allahabad High Court · AIR 1914 All 313(1) : 24 Ind. Cas. 416
High Courts11 May 1914
Ahmadullah Khan Vs Zar Mohammad and Another
Allahabad High Court · 24 Ind. Cas. 609
High Courts08 May 1914Dismissed
Shiam Lal Vs Emperor
Allahabad High Court · 25 Ind. Cas. 347
Penal Code, 1860 (IPC) — Section 174
High Courts08 May 1914Dismissed
Dwarka and Others Vs Rampat and Others
Allahabad High Court · 24 Ind. Cas. 235
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts08 May 1914
Ram Pat and Sheo Dulare and Others Vs Dwarka and Others
Allahabad High Court · (1914) ILR (All) 461
High Courts08 May 1914Dismissed
Karam-Ullah Khan and Another Vs Ram Sarup Sahu
Allahabad High Court · (1914) ILR (All) 464
High Courts08 May 1914
Ram Sarup Saha Vs Karam Ullah Khan and Another
Allahabad High Court · AIR 1914 All 158(1) : 25 Ind. Cas. 403