High Courts29 May 1914
Sohan Lal Vs Musammat Durga and Others
Allahabad High Court · AIR 1914 All 357 : 24 Ind. Cas. 691
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,832 of 5,023
High Courts28 May 1914Dismissed
Bechu Sahu Vs Natstd Ram Das
Allahabad High Court · 24 Ind. Cas. 700
North Western Provinces Tenancy Act, 1901 — Section 196, 197
High Courts28 May 1914Dismissed
Guptar Tiwari Vs Debi Saran Tiwari
Allahabad High Court · (1914) ILR (All) 514
High Courts27 May 1914Dismissed
Lachmin Narain Singh Vs Dhondu Singh and Others
Allahabad High Court · 24 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1914Dismissed
Gur Prasad and Another Vs The Gorakhpur Bank, Ltd., and Others
Allahabad High Court · 24 Ind. Cas. 385
High Courts27 May 1914Allowed
Mahadeo Sahu Vs Mahipal Rai and Others
Allahabad High Court · AIR 1914 All 349 : 25 Ind. Cas. 939
Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)
High Courts27 May 1914Dismissed
Binaik Bhat and Another Vs Narain Dikshit
Allahabad High Court · (1914) ILR (All) 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts27 May 1914Dismissed
Ram Sarup and Others, Udai Ram and Others Vs Balgobind and Another
Allahabad High Court · (1914) ILR (All) 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts27 May 1914Dismissed
The Gorakhpur Bank Limited Vs Gur Prasad and Another and Majid Husain Khan and Another
Allahabad High Court · (1914) ILR (All) 507
High Courts27 May 1914
Narain Dikshit Vs Benaik Bhat and Others
Allahabad High Court · AIR 1914 All 74 : 24 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 May 1914Allowed
Musammat Jageshra Vs Durga Prashad Singh and Others
Allahabad High Court · 24 Ind. Cas. 679
Court Fees Act, 1870 — Section 7(4)
High Courts26 May 1914Allowed
Jageshra Vs Durga Prasad Singh and Others
Allahabad High Court · AIR 1914 All 72 : (1914) ILR (All) 500
Court Fees Act, 1870 — Section 7(iv)
High Courts26 May 1914
Musammat Umrao Kunwari and Others Vs Sheo Mangal Singh
Allahabad High Court · AIR 1914 All 209 : 24 Ind. Cas. 435
High Courts26 May 1914
Mehdi Hassan Vs Jai Ram
Allahabad High Court · AIR 1914 All 115 : 24 Ind. Cas. 630
High Courts26 May 1914
Enayat Hussain Vs Bilkis Fatma and Others
Allahabad High Court · AIR 1914 All 863(2) : 24 Ind. Cas. 683
High Courts23 May 1914
Kundan Vs Emperor
Allahabad High Court · 24 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts22 May 1914Dismissed
Gulzar Ahmad Vs Sheva Shankar Sahai
Allahabad High Court · AIR 1914 All 253 : 24 Ind. Cas. 415
Contract Act, 1872 — Section 230
High Courts22 May 1914Dismissed
Emperor Vs Kundan and Others
Allahabad High Court · (1914) ILR (All) 495
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts22 May 1914Dismissed
Emperor Vs Kundan
Allahabad High Court · (1914) ILR (All) 496
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 447