High Courts26 Jun 1914Dismissed
Bhawani Prasad Vs Subhagi and Others
Allahabad High Court · AIR 1914 All 308 : 25 Ind. Cas. 728
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,830 of 5,023
High Courts26 Jun 1914
Puthi Vs Nand Kishore
Allahabad High Court · AIR 1914 All 127 : 25 Ind. Cas. 27
Evidence Act, 1872 — Section 91, 92
High Courts25 Jun 1914Dismissed
Maulvi Mohamad Maqbul-ul-Rahman Vs Saiyed Ali Khan and Others
Allahabad High Court · AIR 1914 All 325 : 25 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jun 1914Dismissed
Nandan Singh and Others Vs Debi Din
Allahabad High Court · 25 Ind. Cas. 975
Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8
High Courts24 Jun 1914
Abdul Hamid Vs Masit-Ullah and Others
Allahabad High Court · (1914) ILR (All) 573
High Courts23 Jun 1914
Dewan and Others Vs Buddhu and Others
Allahabad High Court · AIR 1914 All 521 : 25 Ind. Cas. 30
Limitation Act, 1908 — Section 5
High Courts18 Jun 1914Dismissed
Mathura Kalwar Vs Ambika Dat and Others
Allahabad High Court · AIR 1914 All 318(2) : 25 Ind. Cas. 725
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts18 Jun 1914Dismissed
Chatterpal Vs Gajadhar Upadhya and Others
Allahabad High Court · AIR 1914 All 430(1) : 25 Ind. Cas. 59
High Courts18 Jun 1914Dismissed
Chaudhri Umrao Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1914 All 352 : 25 Ind. Cas. 61
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts17 Jun 1914Dismissed
Dan Dayal Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 564
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts17 Jun 1914
Sri Ram alias Sirya Vs Muhammad-ud-din
Allahabad High Court · AIR 1914 All 122 : 25 Ind. Cas. 40
High Courts17 Jun 1914
Ganesh Tewari and Others Vs Salik Pande
Allahabad High Court · AIR 1914 All 340 : 25 Ind. Cas. 32
High Courts17 Jun 1914
Dau Dial Vs Munna Lal and Others
Allahabad High Court · AIR 1914 All 98 : 24 Ind. Cas. 978
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Jun 1914Dismissed
Ram Chandar Vs Beni Ram and Others
Allahabad High Court · (1914) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Jun 1914Dismissed
Bhabhuti Rai and Others Vs Harbans Rai and Others
Allahabad High Court · AIR 1914 All 116 : 25 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts15 Jun 1914
Shaikh Muhammad Vs Shaikh Qadir Baksh and Others
Allahabad High Court · AIR 1914 All 400 : 25 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2United Provinces Land Revenue Act, 1901 — Section 233(k)
High Courts09 Jun 1914Dismissed
Nawab Hasan and Another Vs Tahir-Un-Nissa Bibi
Allahabad High Court · (1914) ILR (All) 558
High Courts09 Jun 1914
Jadunath Lal and Another Vs Bachhu Lal
Allahabad High Court · AIR 1914 All 123(2) : 25 Ind. Cas. 43
High Courts09 Jun 1914
Tahirunnissa Vs Nawab Hasan and Another
Allahabad High Court · AIR 1914 All 186 : 24 Ind. Cas. 938