High Courts29 Jul 1914Dismissed
Saiyed Abul Hasan and Another Vs Saiyed Aziz Ahmad and Others
Allahabad High Court · AIR 1914 All 894 : 25 Ind. Cas. 661
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,828 of 5,023
High Courts29 Jul 1914
Ganga Sahai and Others Vs Shib Charan
Allahabad High Court · AIR 1914 All 407(2) : 25 Ind. Cas. 499
Easements Act, 1882 — Section 15
High Courts24 Jul 1914Allowed
Mushtaq Ali Khan and Others Vs Behari Lal and Others
Allahabad High Court · 25 Ind. Cas. 508
High Courts24 Jul 1914Dismissed
Jugal Kishore Vs Musammat Gomti Kuar
Allahabad High Court · AIR 1914 All 479 : 25 Ind. Cas. 280
High Courts24 Jul 1914Dismissed
Mata Dayal and Others Vs Debi Prasad
Allahabad High Court · 25 Ind. Cas. 531
High Courts22 Jul 1914Dismissed
Ramnath Vayas Vs Sri Thakur Rash Behariji Maharaj
Allahabad High Court · AIR 1914 All 493 : 25 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts20 Jul 1914Disposed Of
Ram Charan Lal Vs Karim-Un-Nissa Bibi and Another
Allahabad High Court · AIR 1914 All 408 : (1915) ILR (All) 12
High Courts20 Jul 1914
Ram Racha Dube and Others Vs Gokul Rai and Others
Allahabad High Court · AIR 1914 All 468 : 25 Ind. Cas. 201
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Jul 1914Dismissed
Emperor Vs Govind Sahai and Another
Allahabad High Court · (1915) ILR (All) 20
High Courts18 Jul 1914
Ganpat Malah Vs Musammat Sundri
Allahabad High Court · AIR 1914 All 423 : 25 Ind. Cas. 192
High Courts18 Jul 1914
Thakur Dharam Singh Vs Ram Dial Singh Fuller
Allahabad High Court · AIR 1914 All 432 : 25 Ind. Cas. 177
High Courts17 Jul 1914Dismissed
Ram Nain Shukul Vs Ganga Shukul and Others
Allahabad High Court · AIR 1914 All 254 : 25 Ind. Cas. 620
High Courts17 Jul 1914Dismissed
Muhammad Nasir Vs Ram Karan Singh
Allahabad High Court · AIR 1914 All 435 : 25 Ind. Cas. 529
High Courts17 Jul 1914
Firm Swarath Ram and Another Vs Sarup Lal Ram
Allahabad High Court · AIR 1914 All 474(1) : 25 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts17 Jul 1914
Mangali Prasad and Co. Vs Babu Rakhpat Sahai
Allahabad High Court · AIR 1914 All 532 : 25 Ind. Cas. 132
High Courts17 Jul 1914
Molvi Walayat Husain and Others Vs Ram Lal
Allahabad High Court · AIR 1914 All 402(1) : 25 Ind. Cas. 643
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts16 Jul 1914Disposed Of
Sheo Prasad Sonar Vs Mangar Manitar and Others
Allahabad High Court · AIR 1914 All 531 : 25 Ind. Cas. 185
Limitation Act, 1963 — Section 23
High Courts16 Jul 1914
Musammat Zaibunnissa and Others Vs Parichhat and Others
Allahabad High Court · AIR 1914 All 242 : 25 Ind. Cas. 611
Limitation Act, 1908 — Article 144
High Courts14 Jul 1914Dismissed
Lala Kalyan Mal Vs Samondu and Others
Allahabad High Court · 25 Ind. Cas. 272
North Western Provinces Tenancy Act, 1901 — Section 58